Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5)(b) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(b)application fee shall be of the maximum guaranteed amount applied for by the participating financial institution at the time of application which shall be non-refundable;