Delhi High Court - Orders
Skyline Engineering Contracts I Pvt. ... vs Sohna City, Llp on 24 November, 2023
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 2/2023 & I.A. 221/2023
SKYLINE ENGINEERING CONTRACTS I PVT. LTD
..... Petitioner
Through: Mr. Udit Seth and Mr. Divyanshu,
Advocates.
versus
SOHNA CITY, LLP ..... Respondent
Through:
ORDER
% 24.11.2023
1. Hon'ble Mr. Justice Sanjeev Narula is not holding Court today.
2. Re-notify on 15th January, 2024.
BY ORDER (COURT MASTER) NOVEMBER 24, 2023 d.negi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/11/2023 at 07:25:13