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Delhi High Court - Orders

Skyline Engineering Contracts I Pvt. ... vs Sohna City, Llp on 24 November, 2023

                                    $~32
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (T) (COMM.) 2/2023 & I.A. 221/2023
                                                SKYLINE ENGINEERING CONTRACTS I PVT. LTD
                                                                                                                                  ..... Petitioner
                                                                                      Through:                Mr. Udit Seth and Mr. Divyanshu,
                                                                                                              Advocates.

                                                                                      versus

                                                SOHNA CITY, LLP                                                                   ..... Respondent
                                                                                      Through:

                                                                                      ORDER

% 24.11.2023

1. Hon'ble Mr. Justice Sanjeev Narula is not holding Court today.

2. Re-notify on 15th January, 2024.

BY ORDER (COURT MASTER) NOVEMBER 24, 2023 d.negi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/11/2023 at 07:25:13