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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(4) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

4.2Transfer of balance in Contributory Provident Fund to the Corpus Fund. - The date of drawl and transfer of the balance in the Contributory Fund together with interest to the Corpus Fund under Para 3.1 shall be recorded in the Service Book and the entry shall be verified by the Principal of the College and attested by any officer authorized by the Competent Authority.