Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180] [Entire Act] State of Uttarakhand - Subsection Section 180(1) in Uttarakhand Panchayati Raj Act, 2016 (1)the period for which, and the property, occupation, circumstance or thing in respect of which, the sum is claimed,
