Delhi High Court - Orders
Nirmal Lugani & Ors vs Late Sh Ram Sarup Lugani & Ors on 30 October, 2023
Author: Manmohan
Bench: Manmohan
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 21/2023 & CM APPL. 7606/2023
NIRMAL LUGANI & ORS. ..... Appellants
Through: Mr. Faisal Sherwani, Mr. Aditya
Vikram, Ms. Sanjukta Kaushik &
Ms. Spandana, Advocates.
versus
LATE SH RAM SARUP LUGANI & ORS. ..... Respondents
Through: Ms. Ruchira Gupta, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 30.10.2023
1. Learned counsel for the parties state that the application filed under Section 92 of the Code of Civil Procedure, 1908, is still pending adjudication before the learned Single Judge.
2. At joint request, adjourned to 30th January, 2024.
MANMOHAN, J MINI PUSHKARNA, J OCTOBER 30, 2023 AK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2023 at 21:27:37