Delhi High Court - Orders
Cbre South Asia Pvt. Ltd vs Fiitjee on 21 January, 2019
Author: J.R. Midha
Bench: J.R. Midha
$~O-25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 34/2019
CBRE SOUTH ASIA PVT. LTD ..... Petitioner
Through Mr.Vaibhav Mishra, Advocate
versus
FIITJEE ..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 21.01.2019 I.A.779/2019 Allowed, subject to just exceptions.
ARB.P. 34/2019Issue notice to the respondent by all modes including e-mail and dasti, returnable on 30th January, 2019.
Copy of this order be given dasti to counsel for the petitioner under the signature of the Court Master.
J.R. MIDHA, J.
JANUARY 21, 2019 dk