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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(c) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(c)Cost of homeopathic drugs of approved preparation only, not available in government hospitals, from pharmacists included and medicines listed in Appendix-V.