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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(n) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(n)"Storage licence" means licence issued by the District Officer to any person, who wishes to possess, sell, trade in, transport, store or otherwise deal with any mineral;