Section 15 in The Bar Council of Bihar Rules, 1962
15. The powers and duties of the Enrolment Committee shall be.
- (i) to consider and dispose of all applications for enrolment of Advocates;(ii)to maintain or cause to be maintained the Register and Roll of Advocates in such details and forms as may prescribed by the Bar Council;(iii)to scrutinize the Register and Rolls of Advocates from time to time with a view to ensure its correctness up-to-date; and(iv)to discharge other functions prescribed by the Bar Council for the said purpose.The Examination Committee
