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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(1) in Himachal Pradesh Co-Operative Societies Act, 1968

(1)Subject to the provisions of this Act and the rules, a Co-operative society may, by an amendment of its bye-laws, change the form or extent of its liability.