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Chattisgarh High Court

Santosh Sahu vs State Of Chhattisgarh 13 ... on 12 April, 2019

                                HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                                   CRA No. 31 of 2003
                                       Santosh Sahu Versus State Of Chhattisgarh




12-4-2019

Ms. Bulbul Agrawal, Adv. for appellant.

Mr. Vinod Tekam, PL for the State. Counsel for the appellant prays for time. List the matter for final hearing on 30-7-2019.

Sd/-

(Sharad Kumar Gupta) Judge Pathak