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[Cites 0, Cited by 0] [Section 722] [Entire Act]

Bengal Presidency - Subsection

Section 722(i) in Police Regulations, Bengal , 1943

(i)On receipt of an order issued by a Court of competent authority under Part IX of Act III of 1900, the officer-in-charge of the jail shall make a requisition on the Superintendent of Police for an escort, and the Superintendent, shall supply such escort in conformity with the ordinary rules of his department.