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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(d) in Prevention Of Collision On National Waterways Regulations, 2002

(d)The sound signal appliances unless otherwise specified in the regulations shall comply with the technical requirements as per the provisions of Annexure-III of the International Regulations for prevention of collision at sea (1972).