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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(2)(a) in Rajasthan Civil Services (Pension) Rules, 1996

(a)is convicted for the murder or abetting in the murder of the Government servant, he shall be debarred from receiving his share of gratuity which shall be payable to other eligible members of the family, if any,