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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(2)(c) in Telangana Infectious Diseases Act, 1950

(c)power to direct,-
(i)that persons arriving from place outside the local area, or residing in any building adjacent to, or in the neighbourhood of, an infected building, shall be examined by any specified medical officer or by anyone of a specified class of medical officers;
(ii)that the clothing, bedding or other articles belonging to such persons shall be disinfected, if there is reason to suspect that they have been exposed to infection; and
(iii)that any such person shall give his address and present himself daily for medical examination at a specified time and place, for a period not exceeding ten days;