Himachal Pradesh High Court
Gulzar Mohd. vs . State Of H.P. & Anr. on 27 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Gulzar Mohd. vs. State of H.P. & anr.
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CWP No. 6584/202227.9.2022 Present: Mr. Deepak Sharma, Advocate, proxy counsel for the petitioner.
Application for amendment has not been filed. The same be positively filed before the next date of hearing.
List on 18.10.2022.
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