Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 14 in The Central Administrative Tribunal Rules Of Practice, 1993

14. Submission of case files to Registrar

.-On completion of the scrutiny, the Scrutiny Branch shall place the case file duly classified as "A", "B" and "C" alongwith the report of scrutiny and the order sheet before the Registrar for his orders.