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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(d) in Gujarat Industrial Development Act, 1962

(d)to make available buildings on hire or sale to industrialists or persons intending to start industrial undertakings [or commercial establishments or both the industrial undertakings and commercial establishments] [These words were inserted, by Gujarat 11 of 1986, Section 15 (2) (w.e.f. 01-07-1986).];