Bombay High Court
Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 2 March, 2022
Author: N.J. Jamadar
Bench: N.J. Jamadar
1 901-WP 7786 of 2018.odt
Digitally
signed by
VAISHALI
VAISHALI ANIL
ANIL TIKAM
TIKAM Date:
2022.03.02 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
15:11:07
+0530 CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7786 OF 2018
Ramdas Athawale, Chairman
And Ors. ... Petitioners
Vs.
Dr. S.P. Gaikwad and Anr. ... Respondents
WITH
WRIT PETITION No. 610 OF 2019
Shri S. P. Gaikwad ...Petitioner
Vs.
Ramdas Athawale and Ors. ...Respondents
-------
None for the Petitioners
None for the Respondents
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CORAM : N.J. JAMADAR, J.
DATE : 2ND MARCH, 2022
P.C. :
1. None present for the Petitioners.
2. Ad-interim relief, if in operation till today, shall continue to operate till 4th April, 2022.
(N.J. JAMADAR, J.)
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