Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Odisha - Subsection Section 99(6) in The Board's Excise Rules, 1965 (6)Rules in Chapter VI relating to regulation of working in a warehouse for country spirit shall, so far as may be relevant, apply to the same of a Centra! warehouse for Ganja and/or Bhang.
