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[Section 13]
[Entire Act]
State of Odisha - Subsection
Section 13(2) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980
| (a) | is 5, but does not exceed 20 | Rs.200.00 |
| (b) | exceeds 20, but does not exceed 50 | Rs.400.00 |
| (c) | exceeds 50, but does not exceeds 100 | Rs.800.00 |
| (d) | exceeds 100, but does not exceed 200 | Rs.1,600.00 |
| (e) | exceeds 200, but does not exceed 400 | Rs.3,200.00 |
| (f) | exceeds 400, but does not exceed 750 | Rs.4,000.00 |
| (g) | exceeds 750, but does not exceed 1000 | Rs.5,000.00 |
| (h) | exceeds 1,000 but does not exceed 2,000 | Rs.6,800.00 |
| (i) | exceeds 2,000 | Rs.10,000.00] |