Bombay High Court
Bindu Narang vs Matrix Cellular (International) on 8 March, 2019
Bench: B.P. Dharmadhikari, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2977 OF 2018
Bindu Narang ....Petitioner
V/S
Matrix Cellular (international) ....Respondent
Ms. Aanchal Aggarwal i/b. Nankani Associates For Petitioner Mr. Kedar Dighe, AGP CORAM : B.P. DHARMADHIKARI & REVATI MOHITE DERE, JJ DATE : 8th March, 2019 P.C. :
At the request of learned advocate for the petitioners, Stand over to as per CMIS date.
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