Delhi High Court - Orders
Piyush Agrawal vs Velbiom Probiotics Pvt. Ltd. & Anr on 29 October, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 599/2025 & I.A. 14583/2025
PIYUSH AGRAWAL .....Plaintiff
Through: Mr. Mayank Kshirsagar, Ms. Anumita
Jain and Ms. Khyati Jain, Advs.
versus
VELBIOM PROBIOTICS PVT. LTD.
& ANR. .....Defendants
Through: Mr. Achal Shekhar, Mr. Akash Nair
and Mr. Ishant Garg, Advs.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 29.10.2025 At joint request, list on 08.01.2026.
BY ORDER COURT MASTER OCTOBER 29, 2025/msh This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2025 at 23:34:44