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Delhi High Court - Orders

Piyush Agrawal vs Velbiom Probiotics Pvt. Ltd. & Anr on 29 October, 2025

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~29
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 599/2025 & I.A. 14583/2025
                                    PIYUSH AGRAWAL                                                        .....Plaintiff
                                                                  Through:            Mr. Mayank Kshirsagar, Ms. Anumita
                                                                                      Jain and Ms. Khyati Jain, Advs.
                                                                  versus

                                    VELBIOM PROBIOTICS PVT. LTD.
                                    & ANR.                            .....Defendants
                                                 Through: Mr. Achal Shekhar, Mr. Akash Nair
                                                          and Mr. Ishant Garg, Advs.

                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                  ORDER

% 29.10.2025 At joint request, list on 08.01.2026.

BY ORDER COURT MASTER OCTOBER 29, 2025/msh This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2025 at 23:34:44