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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Punjab - Subsection

Section 63(1)(c) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(c)The Commission may issue or authorize the Secretary or an Officer to issue directions to any person to produce before it and allow to be examined and kept by a specified Officer of the Commission specified in this behalf the books, accounts and other documents specified in the directions or to furnish to an Officer specified information for the purpose of examination by the Commission;