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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(8) in Raiganj University Act, 2014

(8)With effect from the date of coming into force of thiS Act, the Raiganj College (University College) shall be deemed to have been dissolved and all bodies and authorities of the Raiganj College (University College), by whatever name they are called, which are in existence immediately preceding the date of coming into effect of this Act, shall also stand dissolved with effect from the date of coming into force of this Act and any decision taken or any order made by such authority shall cease to effect from such date.