Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(2)(ii) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(ii)send a copy of the information to the officer-in-charge of the institution where the child is placed for care and protection at the time of the transfer order.