Rajasthan High Court - Jodhpur
Sultan Singh vs State Of Raj. & Ors on 23 January, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) S. B. Civil Writ Petition No. 11224 / 2016
Tulsa Ram S/o Shri Het Ram, aged about 40 years, by caste
Meghwal, resident of Village and Post Office 2FC Mukan,
Srikaranpur
----Petitioner
Versus
1. State of Rajasthan through the Secretary, Department of
Education, Government of Rajasthan, Jaipur
2. The Director, Elementary Education, Bikaner
3. The District Education Officer, Secondary Education, Sri
Ganganagar
4. The District Education Officer, Elementary Education, Sri
Ganganagar
----Respondents
Connected With
(2) S. B. Civil Writ Petition No. 9800 / 2016
Rajendra Kumar Vyas S/o Shri Chand Ratan Vyas, Aged about 40
years, R/o Ravan Nivas, Achario ka Chowk, Bikaner
Reportable ----Petitioner
Versus
1. State of Rajasthan to be served through the Secretary,
Department of Education, Govt. of Rajasthan, Jaipur
2. Director, Secondary Education, Bikaner
3. Director, Elementary Education, Bikaner
4. The District Education Officer, Elementary Education, Bikaner
----Respondents
(3) S. B. Civil Writ Petition No. 9944 / 2016
Sri Ram s/o Shri Brijlal, aged 40 years, r/o V.P.O. 17 F, Tehsil and
district Sri Ganganagar
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
(2 of 37)
[CW-11224/2016]
2. The Director, Elementary Education, Bikaner
3. The District Education Officer, Elementary Education, Sri
Ganganagar
----Respondents
(4) S. B. Civil Writ Petition No. 9970 / 2016
Gopal Ram S/o Shri Radhey Shyam, aged 42 years, r/o V.P.O.
Mirjewala, Tehsil and District Sri Ganganagar
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
2. The Director, Elementary Education, Bikaner
3. The District Education Officer, Elementary Education, Sri
Ganganagar
----Respondents
(5) S.B.Civil Writ Petition No. 10981 / 2016
Shyam Sundar S/o Shri Indra Chand, aged about 52 years,
resident of Bada Bas, Gogasar, Tehsil Ratangarh, District Churu
----Petitioner
Versus
1. The State of Rajasthan through the Secretary, Department of
Panchayati Raj, Government of Rajasthan, Jaipur
2. The Director, Elementary Education, Bikaner
3. The District Education Officer, Elementary Education, Churu
----Respondents
(6) S. B. Civil Writ Petition No. 11167 / 2016
Prabhudayal Paliwal S/o Late Sh. Gokul Ram, aged about 53
years, R/o Santoshi Chok, Nokha, District Bikaner (Raj.)
----Petitioner
Versus
1. The State of Rajasthan through the Secretary, Elementary
Education, Govt. of Rajasthan, Jaipur
2. The Director, Elementary Education, Bikaner Zone, Bikaner
(3 of 37)
[CW-11224/2016]
3. The District Education Officer, Secondary Education, Bikaner
4. The District Education Officer, Elementary, Elementary
Education, Bikaner
----Respondents
(7) S. B. Civil Writ Petition No. 11168 / 2016
Seth Prakash S/o Shree Kaluram, aged about 45 years, R/o V.P.O.
Mukalawa, Tehsil Raysingh Nagar, District Sri Ganganagar (Raj.)
----Petitioner
Versus
1. State of Rajasthan through the Secretary, Elementary
Education, Govt. of Rajasthan, Jaipur
2. The Director, Elementary Education, Bikaner Zone, Bikaner
3. The District Education Officer, Secondary Education, Sri
Ganganagar
4. The District Education Officer, Elementary, Elementary
Education, Sri Ganganagar
----Respondents
(8) S. B. Civil Writ Petition No. 11169 / 2016
Kailash Chander S/.o Shree Dhanaraj, aged about 45 years, R/o
Chak 82 RB, Post Likhamewala, Tehsil Raysinghnagar, District Sri
Ganganagar (Raj.)
----Petitioner
Versus
1. State of Rajasthan through the Secretary, Elementary
Education, Govt. of Rajasthan, Jaipur
2. The Director, Elementary Education, Bikaner Zone, Bikaner
3. The District Education Officer, Secondary Education, Sri
Ganganagar
4. The District Education Officer, Elementary, Elementary
Education, Sri Ganganagar
----Respondents
(9) S. B. Civil Writ Petition No. 11170 / 2016
Dalbara Singh S/o Veer Singh, aged about 53 years, R/o Village
3T.K. Post Mukalawa, Tehsil Raysingh Nagar, District Sri
Ganganagar (Raj.)
----Petitioner
(4 of 37)
[CW-11224/2016]
Versus
1. State of Rajasthan through the Secretary, Elementary
Education, Govt. of Rajasthan, Jaipur
2. The Director, Elementary Education, Bikaner Zone, Bikaner
3. The District Education Officer, Secondary Education, Sri
Ganganagar
4. The District Education Officer, Elementary, Elementary
Education, Sri Ganganagar
----Respondents
(10) S. B. Civil Writ Petition No. 11218 / 2016
Kuldeep Singh S/o Shri Dilawar Singh, by caste Jat Sikh, aged 50
years, R/o 26 GG, P.O. Chunawad, Tehsil and District Sri
Ganganagar
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
2. The Director, Elementary Education, Bikaner
3. The Director, Secondary Education, Bikaner
4. The District Education Officer, Elementary Education, Sri
Ganganagar
5. The District Education Officer, Secondary Education, Sri
Ganganagar
----Respondents
(11) S. B. Civil Writ Petition No. 11219 / 2016
Gurmeet Singh S/o Shri Kapoor Singh, aged 40 years, by caste Jat
Sikh, R/o Gangawala Sikhan, Tehsil Padampur, District Sri
Ganganagar
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
2. The Director, Elementary Education, Bikaner
3. The Director, Secondary Education, Bikaner
4. The District Education Officer, Elementary Education, Sri
Ganganagar
(5 of 37)
[CW-11224/2016]
5. The District Education Officer, Secondary Education, Sri
Ganganagar
----Respondents
(12) S. B. Civil Writ Petition No. 11220 / 2016
Rajendra Prasad S/o Shri Diwan Chand, by caste Kamboj, R/o
V.P.O. 61 F, Tehsil Sri Karanpur, District Sri Ganganagar
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
2. The Director, Elementary Education, Bikaner
3. The Director, Secondary Education, Bikaner
4. The District Education Officer, Elementary Education, Sri
Ganganagar
5. The District Education Officer, Secondary Education, Sri
Ganganagar
----Respondents
(13) S.B.Civil Writ Petition No. 11368 / 2016
Vipin Kumar S/o Shri Jagdish Ram, aged 38 years, by caste Arora,
R/o Sadulshahar, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(14) S.B.Civil Writ Petition No. 11370 / 2016
Manohar Lal S/o Shri Birbal Ram, by caste Kumhar Verma, R/o
VPO Phusewala, Tehsil Karanpur, District Sri Ganganagar.
(6 of 37)
[CW-11224/2016]
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(15) S.B.Civil Writ Petition No. 11785 / 2016
Rajender S/o Shri Sohan Lal, aged 32 years, by caste Jat, R/o VPO
Lalgarh Jatan, Sadulshahar, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(16) S.B.Civil Writ Petition No. 11861 / 2016
Kamaljeet Kaur D/o Sh. Jogendra Singh, W/o Sh. Harpal Singh,
aged about 37 years, R/o VPO ZX, Tehsil Karanpur, District Sri
Ganganagar Raj.
----Petitioner
Versus
1. The State of Rajasthan through the Secretary, Elementary
Education Govt. of Raj. Jaipur.
2. The Director, Elementary Education Bikaner Zone Bikaner.
3. The District Education Officer, Secondary Education Sri
Ganganagar.
4. The District Education Officer, Elementary, Elementary
Education Sri Ganganagar.
(7 of 37)
[CW-11224/2016]
---Respondents
(17) S.B.Civil Writ Petition No. 12139 / 2016
Balwan Singh Nain S/o Shri Laduram Nain, Aged about 47 years,
R/o Village & Post Gandhibadi, Tehsil Bhadra, District
Hanumangarh, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan through the Secretary, Department of
Education, Government of Rajasthan, Jaipur, Rajasthan.
2. Director, Elementary Directorate Education, Bikaner,
Rajasthan.
3. Director, Secondary Directorate Education, Bikaner,
Rajasthan.
4. District Education Officer, Elementary Education,
Hanumangarh, Rajasthan.
5. Prithvi Singh Dhaka C/o Principal Government Upper Primary
School, Sikrodi, Tehsil Bhadra, District Hanumangarh.
---Respondents
(18) S.B.Civil Writ Petition No. 12140 / 2016
Balbir Singh S/o Shri Mohanlal, Aged about 45 years, R/o Village
Bhatod, Post Baghela, Tehsil Rajgarh, District Churu, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan through the Secretary, Department of
Education, Government of Rajasthan, Jaipur, Rajasthan.
2. Director, Elementary Directorate Education, Bikaner,
Rajasthan.
3. Director, Secondary Directorate Education, Bikaner,
Rajasthan.
4. District Education Officer, Elementary Education,
Hanumangarh, Rajasthan.
5. Tarawati C/o Principal Government Upper Primary School,
Dholpaliya, Tehsil Bhadra, District Hanumangarh.
---Respondents
(19) S.B.Civil Writ Petition No. 12406 / 2016
Dharampal S/o Shri Het Ram, aged 45 years, by caste Bishnoi,
R/o House No. 1187/4, Ward No. 15, Dingra Street, Purani Abadi,
Sri Ganganagar.
(8 of 37)
[CW-11224/2016]
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(20) S.B.Civil Writ Petition No. 12408 / 2016
Sunil Bishnoi S/o Shri Mohan Lal Bishnoi, By caste Bishnoi, R/o E-
15, 16, Hanuman Nagar, 5E Choti, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(21) S.B.Civil Writ Petition No. 12409 / 2016
Shiv Raj Singh Sidhu S/o Shri Malrut Singh, by caste Jat Sikh, R/o
VPO Baranagar, 43 F, Srikaranpur, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
(9 of 37)
[CW-11224/2016]
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
---Respondents
(22) S.B.Civil Writ Petition No. 12410 / 2016
Desh Raj S/o Shri Sayada Ram, by caste Kamboj, aged 46 years,
R/o VPO 61F, Tehsil Karanpur, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(23) S.B.Civil Writ Petition No. 12551 / 2016
Veerpal Kaur W/o Shri Jagdeep Kumar, aged 50 years, R/o Govt.
Quarters No. G-10, Tehsil Colony, Padampur, District Sri
Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(24) S.B.Civil Writ Petition No. 12552 / 2016
Vasudev S/o Shri Khajan Chand, aged 46 years, presently,
working as Physical Training Instructor, Government Upper
Primary School, 3 FDM, Sri Ganganagar.
----Petitioner
Versus
(10 of 37)
[CW-11224/2016]
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(25) S.B.Civil Writ Petition No. 12553 / 2016
Sohan Lal S/o Sh. Tara Chand, by caste Soni, aged 52 years, R/o
96, Rana Pratap Colony, Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(26) S.B.Civil Writ Petition No. 12554 / 2016
Sunil Dutt S/o Shri Om Prakash, by caste Khatri, aged 46 years,
R/o 68, Gandhi Nagar, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(11 of 37)
[CW-11224/2016]
(27) S.B.Civil Writ Petition No. 12564 / 2016
Gurdeep Kaur W/o Shri Sukhjeet Singh, by caste Jat Sikh, aged 38
years, R/o Village 5 LML, Tehsil Raisingh Nagar, Post Jothawali,
District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(28) S.B.Civil Writ Petition No. 12644 / 2016
Janak Raj S/o Shri Mohan Lal, by caste Sharma, aged 57 years,
R/o Ward No. 19, Peer Khana Road, Tehsil Padampur, District Sri
Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(29) S.B.Civil Writ Petition No. 12645 / 2016
Kalu Ram S/o Ram Karan, by caste Yadav, aged 44 years, R/o VPO
Manniwali, Tehsil Sadul Sahar, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
(12 of 37)
[CW-11224/2016]
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(30) S.B.Civil Writ Petition No. 12765 / 2016
Inderveer Singh S/o Shri Baldeo Singh, by caste Jat Sikh, aged 46
years, R/o VPO 21 BB, Tehsil Padampur, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(31) S.B.Civil Writ Petition No. 12766 / 2016
Harendra Pal Singh S/o Shri Prit Pal Singh, by caste Jat Sikh, aged
44 years, R/o Village 11 SJM, Post Kamjania, Tehsil Anupgarh,
District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(32) S.B.Civil Writ Petition No. 12767 / 2016
Parma Ram S/o Shri Krishan Lal, by caste Kumhar, aged 51 years,
R/o VPO Ward No. 7, Sadul Sahar, District Sriganganagar.
(13 of 37)
[CW-11224/2016]
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(33) S.B.Civil Writ Petition No. 12797 / 2016
Prem Kumar S/o Shri Beg Raj, aged 53 years, R/o Ward No. 1,
Khinchanvas, Tehsil Sadul Sahar, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(34) S.B.Civil Writ Petition No. 13203 / 2016
Balveer Singh S/o Shri Lal Chand, by caste Jat, aged 41 years, R/o
VPO Lalgarh Patan, Tehsil Sadul Sahar, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
(14 of 37)
[CW-11224/2016]
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(35) S.B.Civil Writ Petition No. 13204 / 2016
Kulwinder Kaur W/o Shri Samsher Singh, by caste Jat Sikh, aged
46 years, R/o Shastri Colony, Ward No. 1, Raisingh Nagar, District
Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(36) S.B.Civil Writ Petition No. 13205 / 2016
Amarjeet Kumar S/o Shri Ram Kishan, aged 52 years, R/o 49 C,
Ward No. 21, Block Raisingh Nagar, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(37) S.B.Civil Writ Petition No. 13259 / 2016
Jamna Shankar Suthar S/o Shri Bherulal Suthar, aged 35 years,
R/o VPO Menar, Tehsil Vallabhnagar, District Udaipur.
----Petitioner
Versus
(15 of 37)
[CW-11224/2016]
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
---Respondents
(38) S.B.Civil Writ Petition No. 13260 / 2016
Onkar Lal Menaria S/o Shri Purna Shankar Menaria, aged 34
years, R/o VPO Menar, P.S. Bhinder, Tehsil Vallabhnagar, District
Udaipur.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
---Respondents
(39) S.B.Civil Writ Petition No. 13274 / 2016
Laxmilal Gurjar S/o Shri Kaluram Gurjar, aged 33 years, R/o
Village Nalyakhera, Post Narakhera, Tehsil Dungla, District
Chittorgarh.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
---Respondents
(40) S.B.Civil Writ Petition No. 15227 / 2016
Bhagwati Lal Menaria S/o Shri Bherulal Menaria, aged 51 years,
presently working as P.T.I., Government Upper Primary School,
Rohi Khera, Tehsil Bhinder, District Udaipur.
(16 of 37)
[CW-11224/2016]
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
---Respondents
(41) S.B.Civil Writ Petition No. 12608 / 2016
Ramesh Sharma S/o Shri Gordhan Lal, Aged About 51 Years, P.
No. 53, Laxman Nagar-a, Ramjan Hatha, Banar Road Nanadi,
Jodhpur
----Petitioner
Versus
1. The State of Rajasthan, Through Its Secretary, Department of
Panchayati Raj, Government of Rajasthan, Jaipur
2. The Director, Elementary Education, Bikaner
3. The District Education Officer, Elementary Education, Jodhpur
----Respondents
(42) S.B.Civil Writ Petition No. 14866 / 2016
Radheshyam Sankhala S/o Shri Bhanwar Lal Sankhala, Aged
About 45 Years, Resident of Damodar Colony Ram Mohalla, P.NO.
37, Outside Nagauri Gate, Opposite Ram Singh Hall Street,
Jodhpur
----Petitioner
Versus
1. The State of Rajasthan through its Secretary, Department of
Panchayati Raj, Government of Rajasthan, Jaipur
2. The Director, Elementary Education, Bikaner
3. The District Education Officer, Elementary Education, Jodhpur
----Respondents
(43) S.B.Civil Writ Petition No. 15015 / 2016
(17 of 37)
[CW-11224/2016]
Praveen Kumar Jain S/o Shri Shanti Lal Jain, aged 44 Years,
Presently Working as P.T.I., Government Upper Primary School,
Rediyakheri, Tehsil Mavali, District Udaipur.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
----Respondents
(44) S.B.Civil Writ Petition No. 15016 / 2016
Abdul Gani S/o Shri Mohammad Hussain, Aged About 46 Years,
Presently Working As P.T.I., Government Upper Primary School,
Vangroda, Tehsil Mavali, District Udaipur
----Petitioner
Versus
1. The State of Rajasthan Through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
2. The Director, Elementary Education, Bikaner
3. The Director, Secondary Education, Bikaner
4. The District Education Officer, Elementary Education, Udaipur
5. The District Education Officer, Secondary Education, Udaipur
----Respondents
(45) S.B.Civil Writ Petition No. 15017 / 2016
Balveer Singh Rathore S/o Shri Gaje Singh Rathore, Aged About
39 Years, Presently Working As P.T.I., Government Upper Primary
School, Nahar Magra, Tehsil Mavli, District Udaipur
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
2. The Director, Elementary Education, Bikaner
(18 of 37)
[CW-11224/2016]
3. The Director, Secondary Education, Bikaner
4. The District Education Officer, Elementary Education, Udaipur
5. The District Education Officer, Secondary Education, Udaipur
----Respondents
(46) S.B.Civil Writ Petition No. 15018 / 2016
Anil Tak S/o Sh. Mangilal Tak, Aged About 33 Years, Presently
Working As PTI., Govt. Upper Primary School, Mordi, Tehsil
Mavali, District Udaipur
----Petitioner
Versus
1. The State of Rajasthan Through Secretary, Department of
Education, Govt. of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner
3. The Director,, Secondary Education, Bikaner
4. The District Education Officer, Elementary Education, Udaipur
5. The District Education Officer,, Secondary Education, Udaipur
----Respondents
(47) S.B.Civil Writ Petition No. 15075 / 2016
Balvinder Singh S/o Sh. Karnail Singh, by caste Jat Sikh, aged 47
Years, R/o VPO Ward No. 43, Sector W-6, Near Badrinath
Dharmshala, District Hanumangarh.
---Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Govt. of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education,
Hanmangarh.
5. The District Education Officer, Secondary Education,
Hanumangarh.
----Respondents
(48) S.B.Civil Writ Petition No. 15140 / 2016
(19 of 37)
[CW-11224/2016]
Chaman Singh Rathore S/o Sh. Ram Singh, aged 35 Years,
Presently Working as P.T.I., Govt. Upper Primary School,
Dhaneriya (Dhola Ka), Tehsil Mavali, District Udaipur.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
----Respondents
(49) S.B.Civil Writ Petition No. 15141 / 2016
Smt. Pinki Bala W/o Sh. Vrishbhan Singh, aged 42 Years,
Presently Working as P.T.I., Govt. Upper Primary School, Bamaniya
Khet, Tehsil Mavli, District Udaipur.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
----Respondents
(50) S.B.Civil Writ Petition No. 15147 / 2016
Sushil Kumar Maru S/o Shri Mithulal Maru, aged 48 Years,
Presently Working as P.T.I., Government Upper Primary School,
Pindoliya, Tehsil- Bhinder, District- Udaipur.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
(20 of 37)
[CW-11224/2016]
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
----Respondents
(51) S.B.Civil Writ Petition No. 15148 / 2016
Nirmal Kumar Maru S/o Shri Roshan Lal Maru, aged 50 Years,
Presently Working as P.T.I., Government Upper Primary School,
Mal Ki Dus, Tehsil Bhinder, District Udaipur.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
----Respondents
(52) S.B.Civil Writ Petition No. 15225 / 2016
Shambhu Singh Sarangdewot S/o Shri Udai Singh, Aged About 51
Years, Presently Working as P.T.I., Government Upper Primary
School, Tank, Tehsil Bhinder, District Udaipur.
----Petitioner
Versus
1. The State of Rajasthan Through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
----Respondents
(53) S.B.Civil Writ Petition No. 31 / 2017
(21 of 37)
[CW-11224/2016]
Hemant Singh Shaktawat S/o Shri Dalpat Singh Shaktawat, Aged
About 35 Years, Presently Working as P.T.I., Government Upper
Primary School, Chipi Khera, Tehsil Mavali, District Udaipur.
----Petitioner
Versus
1. The State of Rajasthan Through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
----Respondents
(54) S.B.Civil Writ Petition No. 42 / 2017
Panna Lal Regar S/o Shri Chunnilal Regar, Aged About 41 Years,
Presently Working as P.T.I., Government Upper Primary School,
Sukhwara, Tehsil Mavali, District Udaipur.
----Petitioner
Versus
1. The State of Rajasthan Through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
----Respondents
(55) S.B.Civil Writ Petition No. 12711 / 2016
Banshidhar Shamra S/o Shri Gopal Ram, by caste Sharma, aged
About 52 Years, R/o VPO Rajpurabala, Tehsil Padampur, District-
Sriganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
(22 of 37)
[CW-11224/2016]
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education,
Sriganganagar.
5. The District Education Officer, Secondary Education,
Sriganganagar.
----Respondents
(56) S.B.Civil Writ Petition No. 12712 / 2016
Vinod Kumar Godara S/o Shri Rameshwar Dutt Godara, aged 37
Years, R/o Purani Abadi, Ward No. 10, Near Ravi Chowk, House
No. 495, District Sriganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education,
Sriganganagar.
5. The District Education Officer, Secondary Education,
Sriganganagar.
----Respondents
(57) S.B.Civil Writ Petition No. 12726 / 2016
Rajendra Parihar S/o Late Shri Girdhari Lal Parihar, Aged About 54
Years, Inside Siwanchi Gate, Mooliya Ki Chowki, Jodhpur.
----Petitioner
Versus
1. The State of Rajasthan through its Secretary, Department of
Panchayati Raj, Government of Rajasthan, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The District Education Officer, Elementary Education, Jodhpur.
----Respondents
(58) S.B.Civil Writ Petition No. 12727 / 2016
Devendra Singh Chouhan S/o Late Shri Abhay Singh Ji, Aged
About 47 Years, Resident of Sahil House, Subhash Chowk,
Ratanada, Jodhpur.
(23 of 37)
[CW-11224/2016]
----Petitioner
Versus
1. The State of Rajasthan through its Secretary, Department of
Panchayati Raj, Government of Rajasthan, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The District Education Officer, Elementary Education, Jodhpur.
----Respondents
(59) S.B.Civil Writ Petition No. 11395 / 2016
Narender S/o Shri Birbal Singh, aged 46 years, by caste Jat, R/o
Ward No. 1, Sri Karanpur, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(60) S.B.Civil Writ Petition No. 11396 / 2016
Subhash Chandra S/o Shri Ram Lal, by caste Bishnoi, age 45
years, R/o VPO Patroda Chak 4H, Tehsil Anupgarh, District Sri
Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
5. The District Education Officer, Secondary Education, Sri
Ganganagar.
---Respondents
(24 of 37)
[CW-11224/2016]
(61) S.B.Civil Writ Petition No. 13603 / 2016
Rajvindra Kaur W/o Shri Avtar Singh, Aged About 51 Years, R/o
Anoopgarh, District-sri Ganganagar-at Present Working As Physical
Training Instructor, Government Upper Primary School, 20AS,
Anoopgarh, District-sri Ganganagar.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The District Education Officer, Secondary Education, Sri
Ganganagar.
4. The District Education Officer, Elementary Education, Sri
Ganganagar.
----Respondents
(62) S.B.Civil Writ Petition No. 13615 / 2016
Om Prakash S/o Shri Diwan Chand, by caste Bazigar, Aged About
38 Years, R/o Nukera, Tehsil- Sangaria, District- Hanumangarh.
----Petitioner
Versus
1. The State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education,
Hanumangarh.
5. The District Education Officer, Secondary Education,
Hanumangarh.
----Respondents
(63) S.B.Civil Writ Petition No. 13635 / 2016
Surendra Pal Singh S/o Sh. Mahendra Singh, by caste Jat Sikh,
aged 46 years, R/o Ward No. 10, Sangaria, Dist. Hanumangarh.
----Petitioner
Versus
1. The State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
(25 of 37)
[CW-11224/2016]
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education,
Hanumangarh.
5. The District Education Officer, Secondary Education,
Hanumangarh.
----Respondents
(64) S.B.Civil Writ Petition No. 15385 / 2016
Gautam Kumar Mehta S/o Sh. Sajjan Lal Mehta, Aged About 53
Years, Presently Working as Physical Training Instructor, Govt.
Upper Primary School, Gadva, Mavali, District Udaipur.
----Petitioner
Versus
1. The State of Rajasthan through Secretary, Department of
Education, Govt. of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. The District Education Officer, Elementary Education, Udaipur.
5. The District Education Officer, Secondary Education, Udaipur.
----Respondents
(65) S.B.Civil Writ Petition No. 11080 / 2016
Sapna Solanki D/o Brahmanand Solanki, W/o Arvind Kumar Saini,
age about 49 years, R/o Bhagat Singh Colony, Near Pandit
Dharmkanta, Prince Resturant Wali Gali, Gajner Road, Tehsil &
District Bikaner Raj.
----Petitioner
Versus
1. The State of Rajasthan through the Secretary, Elementary
Education Govt. of Raj. Jaipur.
2. The Director, Elementary Education Bikaner Zone Bikaner.
3. The District Education Officer, Secondary Education, Bikaner.
4. The District Education Officer, Elementary, Elementary
Education, Bikaner.
---Respondents
(26 of 37)
[CW-11224/2016]
(66) S.B.Civil Writ Petition No. 12084 / 2016
Mitthuram Adwan S/o Shri Sajjan Ram, Aged About 49 Years, R/o
Village & Post- Anupsahar, Tehsil- Bhadra, District- Hanumangarh,
Rajasthan.
----Petitioner
Versus
1. State of Rajasthan through the Secretary, Department of
Education, Government of Rajasthan, Jaipur, Rajasthan.
2. Director, Elementary Directorate Education, Bikaner,
Rajasthan.
3. The Director, Secondary Directorate Education, Bikaner,
Rajasthan.
4. District Education Officer, Elementary Education,
Hanumangarh, Rajasthan.
5. Mangiram C/o Principal Government Upper Primary School,
Bharwana, Tehsil- Bhadra, District- Hanumangarh.
----Respondents
(67) S.B.Civil Writ Petition No. 10520 / 2016
Shankar Lal Godara S/o Ganga Ram Godara, aged about 42 years,
R/o G.P. Barshingsar, Tehsil & District Bikaner, Rajasthan.
----Petitioner
Versus
1. The State of Rajasthan through the Secretary, Elementary
Education Govt. of Raj. Jaipur.
2. The Director, Elementary Education Bikaner Zone Bikaner.
3. The District Education Officer, Secondary Education Bikaner.
4. The District Education Officer, Elementary, Elementary
Education Bikaner.
----Respondents
(68) S.B.Civil Writ Petition No. 10688 / 2016
Sanjay Dikshit S/o Sh. Banarasi Das, age about 45 years, R/o
Dikshit Bhawan, Ram Pura Gali No. 1, Lalgarh Tehsil & District
Bikaner, Raj.
----Petitioner
Versus
(27 of 37)
[CW-11224/2016]
1. The State of Rajasthan through the Secretary, Elementary
Education Govt. of Raj. Jaipur.
2. The Director, Elementary Education Bikaner Zone Bikaner.
3. The District Education Officer, Secondary Education Bikaner.
4. The District Education Officer, Elementary, Elementary
Education Bikaner.
----Respondents
(69) S.B.Civil Writ Petition No. 12090 / 2016
Zakir Hussain S/o Shri Mohammad Hanif, Aged About 48 Years,
R/o Gomiyabas Ward No. 14, Tehsil Bhadra, District
Hanumangarh, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Jaipur, Rajasthan.
2. Director, Elementary Directorate Education, Bikaner,
Rajasthan.
3. Director, Secondary Directorate Education, Bikaner,
Rajasthan.
4. District Education Officer, Elementary Education,
Hanumangarh, Rajasthan.
----Respondents
(70) S.B.Civil Writ Petition No. 12091 / 2016
Yogesh Kumar Joshi S/o Shri Ram Swaroop Joshi, Aged about 46
years, R/o Old State Bank Lane Ward No. 15, Tehsil Bhadra,
District Hanumangarh, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Jaipur, Rajasthan.
2. Director, Elementary Directorate Education, Bikaner,
Rajasthan.
3. The Director, Secondary Directorate Education, Bikaner,
Rajasthan.
4. District Education Officer, Elementary Education,
Hanumangarh, Rajasthan.
(28 of 37)
[CW-11224/2016]
5. Nirmala Yadav C/o Principal Government Girls Upper Primary
School, Jogiwala, Tehsil- Bhadra, District- Hanumangarh.
----Respondents
(71) S.B.Civil Writ Petition No. 12093 / 2016
Shrichand S/o Shri Kashiram, Aged About 43 Years, R/o Village &
Post Gandhibadi, Teshil Bhadra, District Hanumangarh, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Jaipur, Rajasthan.
2. Director, Elementary Directorate Education, Bikaner,
Rajasthan.
3. Director, Secondary Directorate Education, Bikaner,
Rajasthan.
4. District Education Officer, Elementary Education,
Hanumangarh, Rajasthan.
5. Kalawati C/o Principle Government, Girls Upper Primary
School, Gandhibadi, Tehsil Bhadra, District Hanumangarh.
----Respondents
(72) S.B.Civil Writ Petition No. 12094 / 2016
Sultan Singh S/o Shri Manphool Singh, Aged About 51 Years, R/o
Village & Post- Bhojasar, Tehsil- Bhadra, District- Hanumangarh,
Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Jaipur, Rajasthan.
2. Director, Elementary Directorate Education, Bikaner,
Rajasthan.
3. The Director, Secondary Directorate Education, Bikaner,
Rajasthan.
4. District Education Officer, Elementary Education,
Hanumangarh, Rajasthan.
5. Ram Singh Khati C/o Principal Government Girls Upper
Primary School, Ajeetpura, Tehsil- Bhadra, District-
Hanumangarh.
----Respondents
(29 of 37)
[CW-11224/2016]
(73) S.B.Civil Writ Petition No. 12095 / 2016
Krishan Kumar S/o Shri Ram,, Aged About 47 Years, R/o Village &
Post Bhojasar, Tehsil Bhadra, Distriact Hanumangarh, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Jaipur, Rajasthan.
2. Director, Elementary Directorate Education, Bikaner,
Rajasthan.
3. Director, Secondary Directorate Education, Bikaner, Rajasthan
4. District Education Officer, Elementary Education,
Hanumangarh, Rajasthan.
5. Ram Singh Khati C/o Principle Govt. Girls Upper Primary
School, Ajeetpura, Tehsil Bhadra, District Hanumangarh.
----Respondents
(74) S.B.Civil Writ Petition No. 12141 / 2016
Dinesh Singh Yadav S/o Shri Ram Yadav, Aged About 47 Years,
R/o Village & Post Bhojasar, Tehsil Bhadra, District Hanumangarh,
Raj.
----Petitioner
Versus
1. State of Rajasthan through the Secretary, Department of
Education, Government of Rajasthan, Jaipur, Rajasthan.
2. Director, Elementary Directorate Education, Bikaner,
Rajasthan.
3. Director, Secondary Directorate Education, Bikaner,
Rajasthan.
4. District Education Officer, Elementary Education,
Hanumangarh, Rajasthan.
5. Krishna Kumar C/o Principal Government Girls Upper Primary
School, Sagda, Tehsil Bhadra, District Hanumangarh.
----Respondents
(75) S.B.Civil Writ Petition No. 12677 / 2016
Rajesh Kumar Sharma S/o Shri Om Shankar Sharma, Aged About
48 Years, R/o A-15, Kunj Vihar, District- Shri Ganganagar.
(30 of 37)
[CW-11224/2016]
----Petitioner
Versus
1. The State of Rajasthan Through Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Director, Secondary Education, Bikaner
4. The District Education Officer, Elementary Education, Shri
Ganganagar.
5. The District Education Officer, Secondary Education,
Sriganganagar.
----Respondents
(76) S.B.Civil Writ Petition No. 13655 / 2016
Hakam Singh S/o Jeet Singh, age about 44 years, R/o Village 14
TK, Post Jhotanwali, Tehsil Raisinghnagar, District Sriganganagar,
Rajasthan.
----Petitioner
Versus
1. The State of Rajasthan through the Secretary, Elementary
Education Govt. of Raj. Jaipur.
2. The Director, Elementary Education Bikaner Zone Bikaner.
3. The District Education Officer, Secondary Education Sri
Ganganagar.
4. The District Education Officer, Elementary, Elementary
Education Sri Ganganagar.
----Respondents
(77) S.B.Civil Writ Petition No. 13663 / 2016
Bhupram S/o Maniram, Aged About 51 Years, R/o Village 3NP,
Post-jhotanwali, Tehsil-Raisinghnagar, District-Sriganganagar,
Rajasthan.
----Petitioner
Versus
1. The State of Rajasthan through the Secretary, Elementary
Education Govt. of Raj. Jaipur.
2. The Director, Elementary Education Bikaner Zone Bikaner.
3. The District Education Officer, Secondary Education Sri
Ganganagar.
(31 of 37)
[CW-11224/2016]
4. The District Education Officer, Elementary, Elementary
Education Sri Ganganagar.
----Respondents
(78) S.B.Civil Writ Petition No. 13684 / 2016
Om Prakash S/o Mayraj Puri, Aged About 53 Years, R/o Village 3
NP, Jagatsighwala, Tehsil Raishyanagar, Sri Ganganagar,
Rajasthan.
----Petitioner
Versus
1. The State of Rajasthan through the Secretary, Elementary
Education Govt. of Raj. Jaipur.
2. The Director, Elementary Education Bikaner Zone Bikaner.
3. The District Education Officer, Secondary Education Sri
Ganganagar.
4. The District Education Officer, Elementary, Elementary
Education Sri Ganganagar.
----Respondents
_____________________________________________________
For Petitioners : Mr. C.S. Kotwani, Mr. Hemant Choudhary
with Mr. Vishal Jangid, Mr. Rajeev Purohit,
Mr. C.P. Trivedi, Mr. B.R. Jajra, Mr. Mrigraj
Singh, Mr. D.S. Sodha, Mr. Sushil Solanki,
For Respondents : Mr. K.L. Thakur, A.A.G. assisted by
Mr. Rishabh Tayal & Mr. K.L. Vishnoi
_____________________________________________________
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Judgment / Order 23/01/2017 All the above mentioned writ petitions shall stand disposed of by this common order as the grounds, on which the transfer orders are challenged, are identical and all the petitioners are working as Physical Training Instructor - Grade-III.
For convenience, the facts are being taken from S. B. Civil Writ Petition No. 11224/2016.
(32 of 37) [CW-11224/2016] While praying for setting aside the impugned transfer order, learned counsel for the petitioner contended that the appointment order of the petitioner as Physical Training Instructor (P.T.I.) - Grade-III was issued by the District Education Officer, Secondary Education, Sri Ganganagar. The order granting selection scale in the case of similarly situated P.T.I. Grade-III was also issued by the District Education Officer, Secondary Education (for short "D.E.O. Secondary Education" hereinafter). However, the order of transfer dated 18.07.2016 has been passed qua the petitioner by the District Education Officer, Elementary Education, Sri Ganganagar and therefore, said order is without jurisdiction.
Reply has been filed.
As per the reply, the order under challenge is, in fact, a posting order from one place to another while implementing the staffing pattern brought in force by way of Circular dated 21.04.2016. The validity of the said circular has been upheld by the Division Bench of this Court in D.B. Civil Writ Petition No. 7900/2016 (Pooja Rani and others Vs. State and others) decided on 16.08.2016. In pursuance to the said circular, the State Government merged the primary and upper primary schools in the nearby secondary/higher secondary schools in order to provide the quality education to the students and in order to have more effective administrative control over the employees of primary and upper primary schools. While granting them this posting order, the petitioners were called for counseling and during the said counseling, their choice of posting was taken into consideration. Secondly, in pursuance to the 73 rd Amendment of (33 of 37) [CW-11224/2016] the Constitution, the Elementary Education was handed over to the Panchayati Raj Institutions. The affairs of the Panchayati Raj Institutions are regulated by the duly constituted District Establishment Committee in each district. The D.E.O., Elementary is one of the members of this committee. The D.E.O. Elementary has only carried out the directions of the District Establishment Committee. Hence, the orders are in accordance with law. Thirdly, even as per the Notification dated 02.10.2010, the Panchayati Raj Department was the cadre controlling authority as well as the transferring authority. The order of posting was duly recommended by the District Establishment Committee. Accordingly, no fault can be found with the orders of transfer passed by the D.E.O. Elementary Education on the recommendation of the District Establishment Committee. It was further contended that the argument of the learned counsel for the petitioner that the District Education Officer, Elementary Education (for short "D.E.O. Elementary Education" hereinafter) is not competent to pass the order of transfer is misplaced as a counseling committee was constituted for implementation of staffing pattern brought in force by way of Circular dated 21.04.2016 and the decision taken in the meeting of the counseling committee was approved by the District Establishment Committee of the Zila Parishad. The following members constituted the District Establishment Committee :-
1. District Education Officer, Secondary Education
2. District Education Officer, Elementary Education
3. Chief Executive Officer, Zila Parishad
4. Representative of the District Collector.
(34 of 37) [CW-11224/2016] Thus, it was argued that the D.E.O. Elementary has passed the order of posting qua the petitioner on the recommendation and decision of the District Establishment Committee. Hence, the order of transfer is in accordance with the law.
Learned counsel for the parties were heard at length. There is no dispute that the Government of Rajasthan had issued certain instructions for allotment/rationalization and posting of the teaching staff in government schools vide Circular dated 21.04.2016. The said Circular dated 21.04.2016 was upheld by the Division Bench of this Court in the case of Pooja Rani and others (supra). Since the sanctioned strength of P.T.I. was much more than the number of P.T.I's available, it was decided to utilize the services of the P.T.I's to its optimum, for which the policy of rationalization and posting was framed as mentioned above and it was decided to post the P.T.I's as per Clause 6 and 7 of the said circular, which are reproduced as under :-
"6- orZeku esa izkjfaHkd f'k{kk ds fo|ky;ksa esa i`Fkd ls 'kkjhfjd f'k{kd dk in Lohd`r u djds v/;kid ¼xzsM& III½ ds Lohd`r in ij gh "kkjhfjd f"k{kd dk inLFkkiu fd;k tkrk gS] ftlds dkj.k "kkjhfjd f"k{kdksa dk inLFkkiu vko';drk ds vk/kkj ij ugha gks ikrk gSA vr% mPp izkFkfed fo|ky;ksa esa "kkjhfjd f"k{kd ds dk;Z gsrq v/;kid ¼xzsM&III½ ds in ds LFkku ij 'kkjhfjd f"k{kd xzsM& III ds in dk vkoaVu fuEukuqlkj fd;k tk;sxk& a½ bu inksa dk vkoaVu v/;kid ¼xzsM& III½ ds dqy Lohd`r inksa esa ls gh fd;k tkosxkA b½ 120 ls vf/kd ukekadu okys leLr mPp izkFkfed fo|ky;ks esa ,d "kkjhfjd f"k{kd xzsM&III dk in vkoafVr fd;k tkosxkA c½ 120 ls vf/kd ukekadu okys ftu mPp izkFkfed fo|ky;ksa esa izcks/kd ¼"kkjhfjd f"k{kk½ vFkok lafonk ij iSjkVhpj ¼"kkjhfjd f"k{kk½ dk;Zjr gS] muesa "kkjhfjd f"k{kd xzsM& III ds LFkku ij izcks/kd ¼"kkjhfjd f"k{kk½ vFkok lafonk iSjkVhpj ¼"kkjhfjd f"k{kk½ dk in fn;k tkosxkA d½ mijksDr ds vfrfjDr ;fn fdlh fo|ky; esa izcks/kd ¼"kkjhfjd f"k{kk½ vFkok lafonk ij iSjkVhpj ¼"kkjhfjd f"k{kk½ dk;Zjr gS rks fo|ky;ksa esa dk;Zjr izcks/kd ¼"kkjhfjd f"k{kk½ vFkok lafonk iSjkVhpj ¼"kkjhfjd f"k{kk½ dks fcUnq la[;k 10 ds vuqlkj vf/k'ks'k (35 of 37) [CW-11224/2016] ¼Surplus½ fd;k tkdj in lfgr "kkjhfjd f"k{kd ¼xzsM& III½ dh vuqiyC/krk okys 120 ls vf/kd ukekadu okys mPp izkFkfed fo|ky;ksa esa fcUnq la[;k 5 ¼C½ ds vuqlkj LFkkukUrfjr fd;k tkosxkA e½ 120 ls de ukekadu okys mizkfo es iw.kZ dkfyd "kkjhfjd f"k{kd vkoafVr ugha fd;k tkosxk] bu fo|ky;ksa es dk;Zjr f"k{kdksa }kjk gh va"kdkfyd "kkjhfjd f"k{kd dk dk;Z lEikfnr fd;k tkosxkA 7- izkFkfed ,oa mPp izkFkfed fo|ky;ksa esa dk;Zjr "kS{kf.kd dkfeZdksa ds dkyka"kksa ,oa d{kkvksa dk vkoaVu a½ f}rh; Js.kh ofj'B v/;kid ¼mPp izkFkfed fo|ky; ds laLFkk iz/kku ds :i esa dk;Zjr½ }kjk laLFkk iz/kku ds dk;Z ds lkFk&lkFk d{kk 6 ls 8 esa f"k{k.k dk;Z Hkh djok;k tkosxkA b½ v/;kid ¼xzsM&III½ ysoy&1 ds izkFkfed rkSj ij d{kk 1 ls 5 dks f"k{k.k dk;Z djok;saxsA in fjDr gksus dh fLFkfr esa v/;kid ¼xzsM&III½ ysoy&1 ds v/;kidksa ls muds ikl visf{kr ;ksX;rk gksus ij vko";drkuqlkj 6&8 esa Hkh f"k{k.k dk;Z djok;k tk ldsxkA c½ v/;kid ¼xzsM&III½ ysoy&2 ds v/;kid d{kk 1 ls 8 dks f"k{k.k dk;Z djok,axsA d½ "kkjhfjd f"k{kd xzsM&III }kjk vko";drkuqlkj vU; fo'k;ksa dk f"k{k.k dk;Z Hkh djok;k tkosxkA e½ lHkh lafonk dkfeZd "kS{kf.kd ;ksX;rk ,oa vko';drkuqlkj d{kk 1 ls 5@8 esa f"k{k.k dk;Z djsaxsA"
For the purpose of same, a committee was constituted in terms of Clause 8 of the said circular. The committee was comprised of the following members :-
1- lacaf/kr mifuns'kd] izkFkfed f"k{kk & v/;{k 2- ftyk f"k{kk vf/kdkjh] izkjafHkd f"k{kk & lnL; lfpo 3- ftyk f"k{kk vf/kdkjh ek/;fed f"k{kk & lnL; 4- mifuns'kd ek/;fed f'k{kk dk;kZy;
ds laLFkkiu vuqHkkx ds izHkkjh vf/kdkjh & lnL; 5- ftys ds leLr CykWd f"k{kk vf/kdkjh & lnL;
The said committee after giving opportunity to the various P.T.I's ordered their posting to whichever place, they were required most keeping in mind especially Clause 6 and 7 of the Circular dated 21.04.2016. Thereafter, the same was approved by the District Establishment Committee. After the approval of the (36 of 37) [CW-11224/2016] District Establishment Committee, the D.E.O. Elementary Education passed the order of posting/transfer, as the case may be. Thus, to the extent vide which the committee was formed for execution of the Circular dated 21.04.2016 and the subsequent approval by the District Establishment Committee cannot be faulted with and nor the same has been challenged. Thus, the only question is as to whether the formal order of transfer should have been finally issued by the D.E.O. Elementary Education or the D.E.O. Secondary Education qua the petitioners who are P.T.I. Grade-III, for which this Court needs to refer to the Circular/Order dated 28.11.1997 placed on record as Annexure-4. A perusal of the Schedule-III attached to the said circular/order refers to the authority competent to appoint and transfer. It is evident from the same that appointing authority of the Teacher Grade-III is the D.E.O. (Elementary) and the authority competent to transfer is the D.E.O. (Elementary). Whereas, for the post of P.T.I. Grade-III, the appointing authority is the D.E.O. (Secondary) and the competent authority to transfer is the D.E.O. (Secondary). As per the appointment order, the petitioner was appointed as P.T.I. Grade-III and the appointment order was issued by the D.E.O. (Secondary). It is, therefore, evident that even after the 73 rd Amendment of the Constitution vide which the Elementary Education was handed over to the Panchayati Raj Institutions as one of the 29 subjects, which were part of 11th Schedule, the appointment authority of P.T.I. Grade-III continued to be the Department of Secondary Education leaving no doubt that the competent authority to pass an order of transfer is also the D.E.O. Secondary Education. The (37 of 37) [CW-11224/2016] D.E.O. Elementary Education is no doubt the competent authority to pass an order of transfer qua the Teacher Grade-III but definitely not of P.T.I. Grade-III. The formal order of transfer, therefore, was required to be passed by the D.E.O. Secondary Education, even though, approved by the District Establishment Committee.
In view of the above, the impugned orders of transfer qua the petitioners are set aside with liberty to the competent authority, which is the District Education Officer, Secondary Education in the case of Physical Training Instructor - Grade-III, to pass a fresh order of transfer. It has already been held above that no fault can be found with the procedure followed for implementation of the Circular dated 21.04.2016, for which a committee was formed for further execution of the staffing pattern and thereafter, approved by the District Establishment Committee. Hence, it is clarified that while passing the said order, the respondents are not required to go through a fresh process of counseling and shall pass the fresh orders in pursuance to the counseling already held and as approved by the District Establishment Committee.
The writ petitions stand disposed of as above.
(NIRMALJIT KAUR), J.
Inder/2-55,58-61,70-71, 73-75,78,112,Coup.1,3-14