Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(b) in The Motor Vehicles Act, 1988 (b)providing for the form in which the application for learners licence may be made, the information it shall contain and the documents to be submitted with the application referred to in sub-section (2) of section 8;
