Calcutta High Court
Triyogi Narayan Singh vs Cit on 23 April, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
ITAT No. 253 of 2010
TRIYOGI NARAYAN SINGH
Versus
CIT,KOLKATA-X,KOLKATA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 23rd April, 2015.
Mr. J.P. Khaitan, Senior Advocate, with Mr.S.Bhowmick, Adv. and Mr.C.S. Das, Adv. for Appellant The Court : On the prayer of the learned senior Advocate appearing for the appellant, let the matter appear tomorrow (24.4.2015) at the top.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) km