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[Entire Act]
Union of India - Section
Section 63 in The Juvenile Justice Act, 1986
63. Repeal and savings.
- If, immediately before the date on which this Act comes into force in any State, there is in force in that State, any law corresponding to this Act, that law shall stand repealed on the said date:Provided that the repeal shall not affect-| laLFkk dk uke | ftyk |
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| 1 | 2 |
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