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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in Madhya Pradesh Mediation Rules, 2016

(1)
(a)Retired Judges of the Supreme Court of India,
(b)Retired Judges of the High Court;
(c)Retired District and Sessions Judges or retired Judges of the Courts of equivalent status.
(d)Judicial Officers of.Higher Judicial Service