Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(6)(a) in Rajasthan Co-operative Societies Act, 1965 (a)the assent thereto of all the members and creditors has been obtained: or