Supreme Court - Daily Orders
Jarnail Singh vs Lachhmi Narain Gupta on 21 January, 2026
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.115 COURT NO.3 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 629/2022
JARNAIL SINGH & ORS. Appellant(s)
VERSUS
LACHHMI NARAIN GUPTA & ORS. Respondent(s)
(IA No. 126581/2022 - AMENDMENT IN CAUSE TITLE and IA No.
140236/2022 - APPEAL AGAINST LD. REGISTRARS UNDER ORDER VIII RULE
6(3)/ 6(4) and IA No. 155410/2022 - APPLICATION FOR PERMISSION and
IA No. 15287/2022 - APPLICATION FOR PERMISSION and IA No.
66421/2022 - APPROPRIATE ORDERS/DIRECTIONS and IA No. 15289/2022 -
APPROPRIATE ORDERS/DIRECTIONS and IA No. 89078/2020 - APPROPRIATE
ORDERS/DIRECTIONS and IA No. 155415/2022 - APPROPRIATE
ORDERS/DIRECTIONS and IA No. 25195/2018 - CLARIFICATION/DIRECTION
and IA No. 122323/2019 - CLARIFICATION/DIRECTION and IA No.
81299/2020 - EXEMPTION FROM FILING AFFIDAVIT and IA No. 102930/2020
- EXEMPTION FROM FILING AFFIDAVIT and IA No. 66423/2022 - EXEMPTION
FROM FILING O.T. and IA No. 251276/2025 - EXEMPTION FROM FILING
O.T. and IA No. 159506/2022 - EXEMPTION FROM FILING O.T. and IA No.
112335/2021 - EXEMPTION FROM FILING O.T. and IA No. 25199/2018 -
INTERVENTION APPLICATION and IA No. 112333/2021 - INTERVENTION
APPLICATION and IA No. 155411/2022 - INTERVENTION APPLICATION and
IA No. 106247/2018 - INTERVENTION APPLICATION and IA No. 15288/2022
- INTERVENTION APPLICATION and IA No. 97565/2018 - INTERVENTION
APPLICATION and IA No. 92623/2020 - INTERVENTION APPLICATION and IA
No. 114085/2022 - INTERVENTION APPLICATION and IA No. 167019/2021 -
INTERVENTION APPLICATION and IA No. 80533/2018 - INTERVENTION
APPLICATION and IA No. 89075/2020 - INTERVENTION APPLICATION and IA
No. 81298/2020 - INTERVENTION/IMPLEADMENT and IA No. 11323/2021 -
INTERVENTION/IMPLEADMENT and IA No. 66422/2022 -
INTERVENTION/IMPLEADMENT and IA No. 93083/2017 -
INTERVENTION/IMPLEADMENT and IA No. 105861/2018 -
INTERVENTION/IMPLEADMENT and IA No. 102927/2020 -
INTERVENTION/IMPLEADMENT and IA No. 251274/2025 -
INTERVENTION/IMPLEADMENT and IA No. 86780/2018 -
INTERVENTION/IMPLEADMENT and IA No. 66425/2022 - PERMISSION TO
APPEAR AND ARGUE IN PERSON and IA No. 125121/2022 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 158328/2022 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
66428/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES and IA No.
Signature Not Verified
132052/2020 - WITHDRAWAL OF CASE / APPLICATION)
Digitally signed by
NIDHI AHUJA
Date: 2026.01.24
11:20:46 IST
Reason:
WITH
1
Civil Appeal No. 629/2022 etc.
C.A. No. 630/2022 (IV)
C.A. No. 631/2022 (IV)
C.A. No. 633/2022 (XV)
(I.A. Nos. 42763 & 42764/2017 -Read as I. A. Nos. 9 & 10 of 2017
and IA No. 42763/2017 - DIRECTION (I.A. No. 9) and IA No.
42764/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 632/2022 (III)
C.A. No. 635/2022 (III)
C.A. No. 636/2022 (III)
C.A. No. 637/2022 (III)
SLP(C) No. 8327/2014 (IV-B)
C.A. No. 638/2022 (IV)
SLP(C) No. 16710-16711/2014 (IV-B)
(IA No. 1/2014 - CONDONATION OF DELAY IN FILING)
C.A. No. 645/2022 (IV)
(IA No. 1/2014 - CONDONATION OF DELAY IN FILING and IA No. 2/2014 -
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS)
C.A. No. 642/2022 (IV)
(IA No. 1/2014 - CONDONATION OF DELAY IN FILING and IA No. 2/2014 -
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS)
C.A. No. 643-644/2022 (IV)
(IA No. 1/2014 - CONDONATION OF DELAY IN FILING)
C.A. No. 646/2022 (XIV-A)
C.A. No. 4562-4564/2017 (XIV-A)
(IA No. 289304/2025 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
289516/2025 - APPROPRIATE ORDERS/DIRECTIONS)
C.A. No. 4880/2017 (XVI)
(IA No. 52639/2022 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
129507/2023 – CLARIFICATION/DIRECTION)
C.A. No. 4878-4879/2017 (XVI)
C.A. No. 648/2022 (III-A)
(IA No. 9976/2018 – CLARIFICATION/DIRECTION and IA No. 25/2016 -
EXEMPTION FROM FILING O.T. and IA No. 23/2016 - EXEMPTION FROM
2
Civil Appeal No. 629/2022 etc.
FILING O.T. and IA No. 6006/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 27/2017 - PERMISSION TO FILE
ANNEXURES and IA No. 24/2016 - PERMISSION TO FILE ANNEXURES and IA
No. 22/2016 - STAY APPLICATION)
C.A. No. 4876-4877/2017 (XVI)
C.A. No. 4881/2017 (XVI)
C.A. No. 4882/2017 (XVI)
C.A. No. 5247/2016 (III)
(IA No. 77479/2022 - APPROPRIATE ORDERS/DIRECTIONS)
C.A. No. 11817/2016 (III)
C.A. No. 11816/2016 (III)
(IA No. 57203/2018 - INTERVENTION APPLICATION)
C.A. No. 11820/2016 (III)
C.A. No. 651/2022 (IV)
(IA No. 97433/2021 - APPLICATION FOR PERMISSION)
C.A. No. 4833/2017 (IV)
(IA No. 60803/2017 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
C.A. No. 701-704/2017 (III)
(IA No. 5/2017 - PERMISSION TO FILE ANNEXURES and IA No. 9/2017 -
PERMISSION TO FILE ANNEXURES)
C.A. No. 11822-11825/2016 (III)
C.A. No. 11837-11840/2016 (III)
C.A. No. 11842-11845/2016 (III)
C.A. No. 11829-11832/2016 (III)
C.A. No. 11847-11850/2016 (III)
C.A. No. 11828/2016 (III)
CONMT.PET.(C) No. 11/2017 IN CA. No. 4562-4564/2017 (XIV-A)
CONMT.PET.(C) No. 13/2017 IN CA. No. 4562-4564/2017 (XIV-A)
(IA No. 318125/2025 - PERMISSION TO FILE APPLICATION FOR DIRECTION)
C.A. No. 652/2022 (XIV-A)
(IA No. 1/2017 - CONDONATION OF DELAY IN FILING)
3
Civil Appeal No. 629/2022 etc.
C.A. No. 764/2022 (III)
C.A. No. 753/2022 (XIV-A)
(IA No. 120865/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 120864/2017 - PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
C.A. No. 759/2022 (III)
FOR ADMISSION and I.R.
C.A. Nos. 703-704/2022 (IV)
(FOR ADMISSION and I.R. and IA No.82243/2019-PERMISSION TO FILE
LENGTHY LIST OF DATES)
C.A. No. 724-727/2022 (XVII)
C.A. No. 713/2022 (IV)
C.A. No. 734/2022 (IV)
C.A. No. 736/2022 (IV)
C.A. No. 735/2022 (IV)
(FOR ADMISSION and I.R. and IA No.187478/2019-EXEMPTION FROM
FILING O.T.)
C.A. No. 1004/2020 (IV)
(IA No. 1/2014 - CONDONATION OF DELAY IN FILING and IA No.
24008/2020 - EXEMPTION FROM FILING O.T. and IA No. 24006/2020 –
INTERVENTION/IMPLEADMENT)
C.A. No. 647/2022 (III-A)
ONLY I.A. NOS. 67828 & 67831 OF 2023 IN C.A. NO. 647 OF 2022 IS TO
BE LISTED.
(IA No. 67828/2023 - APPLICATION FOR VACATION OF INTERIM ORDER and
IA No. 67831/2023 - EXEMPTION FROM FILING O.T.)
C.A. No. 649/2022 (III-A)
(IA No. 87051/2018 - APPLICATION FOR FACTS TO BE TAKEN IN TO
CONSIDERATION FOR EARLY DISPOSAL OF THE PETITION and IA No.
103943/2018 - APPLICATION FOR NOT TO BE CONNEXTED WITH SLP(C)
30621/2011 and IA No. 143788/2019 - APPLICATION FOR
TAGGING/DETAGGING and IA No. 2/2017 - CONDONATION OF DELAY IN
FILING COUNTER AFFIDAVIT and IA No. 3/2017 - PERMISSION TO APPEAR
AND ARGUE IN PERSON)
CONMT.PET.(C) No. 314/2016 In SLP(C) No. 4831/2012 (XV)
(IA No. 108552/2019 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
83461/2018 - EXEMPTION FROM FILING O.T. and IA No. 83460/2018 - I/A
4
Civil Appeal No. 629/2022 etc.
FOR APPROPRIATE ORDER OR DIRECTION FOR INITIATING CONTEMPT
PROCEEDINGS and IA No. 3/2016 - INTERVENTION APPLICATION)
C.A. No. 650/2022 (IV)
T.P.(C) No. 608-609/2017 (IV-C)
(IA No. 1/2017 - STAY APPLICATION)
C.A. No. 2434/2019 (IV)
(IA No. 97432/2021 - APPLICATION FOR PERMISSION and IA No.
51315/2017 - INTERIM STAY)
C.A. No. 653/2022 (IV)
(IA No. 54835/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 656/2022 (IV)
C.A. No. 654-655/2022 (IV)
C.A. No. 657/2022 (IV)
(IA No. 54572/2018 – MODIFICATION)
C.A. No. 663/2022 (IV)
(IA No. 97436/2021 - APPLICATION FOR PERMISSION)
C.A. No. 754/2022 (XIV-A)
(IA No. 101068/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 112655/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 101064/2017 - PERMISSION TO
FILE PETITION (SLP/TP/WP/..))
C.A. No. 755/2022 (XIV-A)
(IA No. 114085/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 114083/2017 - PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
C.A. No. 768-775/2022 (III)
(IA No. 108620/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 108623/2017 - EXEMPTION FROM FILING O.T. and IA
No. 108619/2017 - PERMISSION TO FILE LENGTHY LIST OF DATES)
C.A. No. 752/2022 (IV)
(IA No. 97435/2021 - APPLICATION FOR PERMISSION and IA No.
127052/2019 – CLARIFICATION/DIRECTION and IA No. 102076/2017 -
CONDONATION OF DELAY IN FILING)
C.A. No. 659-660/2022 (III)
(IA No. 128532/2019 – CLARIFICATION/DIRECTION and IA No.
108765/2017 - EXEMPTION FROM FILING O.T. and IA No. 117972/2017 -
EXEMPTION FROM FILING O.T. and IA No. 117968/2017 - PERMISSION TO
5
Civil Appeal No. 629/2022 etc.
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 108766/2017 -
PERMISSION TO FILE LENGTHY LIST OF DATES)
C.A. No. 658/2022 (III)
(IA No. 134763/2021 - APPLICATION FOR PERMISSION and IA No.
80776/2021 - APPROPRIATE ORDERS/DIRECTIONS and IA No. 134915/2021 -
APPROPRIATE ORDERS/DIRECTIONS and IA No. 134847/2021 - APPROPRIATE
ORDERS/DIRECTIONS and IA No. 105167/2019 - CLARIFICATION/DIRECTION
and IA No. 133651/2021 - CLARIFICATION/DIRECTION and IA No.
108178/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 127884/2021 - EXEMPTION FROM FILING O.T. and IA No.
108183/2017 - EXEMPTION FROM FILING O.T. and IA No. 112121/2018 -
EXEMPTION FROM FILING O.T. and IA No. 106400/2018 - INTERVENTION
APPLICATION and IA No. 106378/2018 - INTERVENTION APPLICATION and
IA No. 54093/2018 - INTERVENTION APPLICATION and IA No. 80775/2021
- INTERVENTION APPLICATION and IA No. 138253/2017 - INTERVENTION
APPLICATION and IA No. 44639/2021 - INTERVENTION APPLICATION and IA
No. 78572/2019 - INTERVENTION APPLICATION and IA No. 112120/2018 –
INTERVENTION/IMPLEADMENT and IA No. 133650/2021 -
INTERVENTION/IMPLEADMENT and IA No. 134765/2021 -
INTERVENTION/IMPLEADMENT and IA No. 134747/2021 -
INTERVENTION/IMPLEADMENT and IA No. 117758/2017 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 108180/2017 -
PERMISSION TO FILE LENGTHY LIST OF DATES)
C.A. No. 683-694/2022 (III)
C.A. No. 661/2022 (III)
(IA No. 119346/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 119344/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 765/2022 (III)
(IA No. 200002/2025 - EARLY HEARING APPLICATION)
C.A. No. 664/2022 (IV)
(IA No. 97434/2021 - APPLICATION FOR PERMISSION and IA No.
132300/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 761-763/2022 (III)
(IA No. 117011/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 117012/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 777-780/2022 (III)
(IA No. 115760/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 115759/2017 - PERMISSION TO FILE LENGTHY LIST
OF DATES)
C.A. No. 695-702/2022 (III)
(IA No. 117656/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
6
Civil Appeal No. 629/2022 etc.
C.A. No. 766/2022 (III)
IA No. 120862/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 120863/2017 - EXEMPTION FROM FILING O.T. C.A. No. 776/2022 (III) IA No. 123510/2017 - EXEMPTION FROM FILING O.T. C.A. No. 767/2022 (III) IA No. 157886/2019 - CLARIFICATION/DIRECTION IA No. 120294/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 120298/2017 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 120292/2017 - PERMISSION TO FILE LENGTHY LIST OF DATES C.A. No. 662/2022 (XIV-A) IA No. 120779/2017 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Diary No(s). 38895/2017 (IX) C.A. No. 681-682/2022 (III) IA No. 69762/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 69765/2018 - EXEMPTION FROM FILING O.T. IA No. 69768/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES C.A. No. 677/2022 (III) IA No. 19019/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 105490/2018 - CLARIFICATION/DIRECTION IA No. 19018/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 19020/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 678/2022 (III) IA No. 20095/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 20098/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 670/2022 (III) IA No. 33371/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 671/2022 (III) IA No. 33090/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 679/2022 (III) IA No. 98192/2018 - CONDONATION OF DELAY IN FILING 7 Civil Appeal No. 629/2022 etc. IA No. 98194/2018 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 98195/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 98196/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES C.A. No. 672/2022 (III) IA No. 33210/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 673/2022 (III) IA No. 35067/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 674/2022 (III) IA No. 40101/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT CONMT.PET.(C) No. 985/2018 in C.A. No. 5247/2016 (III) IA No. 47228/2018 - EXEMPTION FROM FILING O.T. IA No. 31175/2019 - EXEMPTION FROM FILING O.T. IA No. 31168/2019 - EXEMPTION FROM FILING O.T. IA No. 113343/2018 - EXEMPTION FROM FILING O.T. SLP(C) No. 16469/2018 (XIV) C.A. No. 666/2022 (IV) IA No. 73026/2018 - EXEMPTION FROM FILING O.T. IA No. 73025/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 750-751/2022 (IV) IA No. 94761/2018 - CONDONATION OF DELAY IN FILING IA No. 94765/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 747-749/2022 (IV) IA No. 141703/2018 - CONDONATION OF DELAY IN FILING IA No. 141704/2018 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 141705/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 516/2022 (XVI) IA No. 103120/2018 - CONDONATION OF DELAY IN FILING C.A. No. 667/2022 (XV) C.A. No. 668-669/2022 (IV) IA No. 115137/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 8 Civil Appeal No. 629/2022 etc. C.A. No. 758/2022 (III) C.A. No. 705/2022 (III) C.A. No. 757/2022 (III) C.A. No. 760/2022 (III) C.A. No. 756/2022 (III) IA No. 173372/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 675-676/2022 (XIV-A) IA No. 70735/2020 - APPROPRIATE ORDERS/DIRECTIONS IA No. 56093/2020 - APPROPRIATE ORDERS/DIRECTIONS IA No. 53895/2020 - CLARIFICATION/DIRECTION IA No. 70530/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 56094/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 56092/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 70740/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 100792/2019 - INTERVENTION/IMPLEADMENT IA No. 70529/2020 - INTERVENTION/IMPLEADMENT IA No. 56091/2020 - INTERVENTION/IMPLEADMENT IA No. 132012/2020 - WITHDRAWAL OF CASE / APPLICATION C.A. No. 517-519/2022 (XVI) IA No. 68512/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 68513/2019 - EXEMPTION FROM FILING O.T. C.A. No. 706/2022 (IV) C.A. No. 711/2022 (XI-A) C.A. No. 707-708/2022 (XIV-A) C.A. No. 782/2022 (IV) IA No. 87839/2022 - APPROPRIATE ORDERS/DIRECTIONS IA No. 65700/2022 - APPROPRIATE ORDERS/DIRECTIONS IA No. 25569/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON C.A. No. 634/2022 (XVII) C.A. No. 680/2022 (XVII) SLP(C) No. 23760/0 (IX) IA No. 141476/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 94147/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES 9 Civil Appeal No. 629/2022 etc. IA No. 22428/2020 - VACATING STAY C.A. No. 715-723/2022 (XVII) CONMT.PET.(C) No. 1067/2019 in CA No. 629/2022 (IV) IA No. 152739/2019 - CONTEMPT PETITION IA No. 14519/2020 - DELETING THE NAME OF PETITIONER/RESPONDENT C.A. No. 522-627/2022 (XVII) IA No. 45161/2020 - APPLICATION FOR SUBSTITUTION IA No. 45165/2020 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 45166/2020 - SETTING ASIDE AN ABATEMENT C.A. No. 714/2022 (IV) C.A. No. 730/2022 (IV) C.A. No. 729/2022 (IV) C.A. No. 732/2022 (IV) C.A. No. 728/2022 (IV) W.P.(C) No. 1371/2019 (X) IA No. 11759/2021 - APPLICATION FOR PERMISSION C.A. No. 731/2022 (XI-A) IA No. 174744/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 738-739/2022 (XVII) IA No. 181543/2023 - CLARIFICATION/DIRECTION C.A. No. 1078/2022 (XII-A) Pre final hearing to be listed.
C.A. No. 737/2022 (IV) IA No. 97430/2021 - APPLICATION FOR PERMISSION IA No. 6365/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 733/2022 (IV) IA No. 97429/2021 - APPLICATION FOR PERMISSION IA No. 4481/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 741/2022 (IV) C.A. No. 740/2022 (IV) 10 Civil Appeal No. 629/2022 etc. C.A. No. 742/2022 (IV) IA No. 80481/2020 - APPLICATION FOR RECTIFICATION IA No. 101780/2020 - CLARIFICATION/DIRECTION IA No. 101783/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 58594/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 58592/2020 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES C.A. No. 743/2022 (IV) Diary No(s). 21879/2020 (XVII-B) IA No.116800/2020-CONDONATION OF DELAY IN FILING Diary No(s). 23584/2020 (IV-C) FOR ADMISSION and I.R. and IA No.114599/2020-CONDONATION OF DELAY IN FILING and IA No.114601/2020-EXEMPTION FROM FILING O.T. C.A. No. 744/2022 (IV) IA No. 134305/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 134306/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES C.A. No. 628/2022 (XVII) IA No. 130265/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 745/2022 (XVII) C.A. No. 746/2022 (XVII) Diary No(s). 27173/2020 (XVII-B) FOR ADMISSION and I.R. and IA No.137156/2020-CONDONATION OF DELAY IN FILING and IA No.137157/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT CONMT.PET.(C) No. 211-212/2021 in C.A. No. 5247/2016 (III) IA No. 28167/2021 - EXEMPTION FROM FILING O.T. W.P.(C) No. 882/2021 (X) IA No. 96389/2021 - EXEMPTION FROM FILING O.T. IA No. 117024/2021 - EXEMPTION FROM FILING O.T. IA No. 117023/2021 - INTERVENTION/IMPLEADMENT IA No. 96393/2021 - STAY APPLICATION CONMT.PET.(C) No. 378-379/2021 in C.A. No. 11837-11840/2016 (III) IA No. 70703/2021 - EXEMPTION FROM FILING O.T. SLP(C) No. 3321/2022 (XVII-A) IA No.27315/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 22793/2022 (IV-C) [TO BE TAKEN UP ALONG WITH C. A. No. 629/2022] 11 Civil Appeal No. 629/2022 etc. IA No. 194099/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT CONMT.PET.(C) No. 368/2021 (III) FOR ADMISSION SLP(C) No. 16800/2021 (IV-C) IA No. 136772/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 25202/2023 (XVII-B) FOR ADMISSION and I.R. SLP(C) No. 22084/2023 (XVII-B) SLP(C) No. 24087/2023 (XVII-B) FOR ADMISSION and I.R. Diary No(s). 6025/2024 (XVI) IA No.54859/2024-CONDONATION OF DELAY IN FILING and IA No.54862/2024-EXEMPTION FROM FILING O.T. SLP(C) No. 8121/2024 (XVI) In view of order dated 16.05.2024, the matter shall retain its position.
IA No. 82448/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 82451/2024 - EXEMPTION FROM FILING O.T. C.A. No. 1224/2025 (III) IA No. 3644/2025 - INTERVENTION APPLICATION IA No. 201444/2024 - INTERVENTION APPLICATION IA No. 97374/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 97375/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES C.A. No. 1229-1231/2025 (III) IA No. 328844/2025 - APPLICATION FOR TAGGING/DETAGGING IA No. 314847/2025 - EARLY HEARING APPLICATION IA No. 289261/2025 - EARLY HEARING APPLICATION IA No. 156118/2024 - EXEMPTION FROM FILING O.T. IA No. 120171/2024 - INTERVENTION/IMPLEADMENT Diary No(s). 24200/2024 (XII-A) IA No.144514/2024-CONDONATION OF DELAY IN FILING and IA No.144515/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 30085/2024 (XII-A) IA No. 161892/2024 - CONDONATION OF DELAY IN FILING CONMT.PET.(C) No. 766-768/2024 in C.A. No. 5247/2016 (III) 12 Civil Appeal No. 629/2022 etc. IA No. 218844/2024 - EXEMPTION FROM FILING O.T. IA No. 207225/2025 - EXEMPTION FROM FILING O.T. IA No. 21450/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 8525/2025 (IV-D) IA No. 132543/2025 - APPROPRIATE ORDERS/DIRECTIONS IA No. 132542/2025 - INTERVENTION/IMPLEADMENT SLP(C) No. 17366/2025 (IV-C) Date : 21-01-2026 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI HON'BLE MR. JUSTICE VIJAY BISHNOI For Appellant(s) :
Ms. Kiran Suri, Sr. Adv. Mr. S. J. Amith, Adv.
Ms. Aishwarya Kumar, Adv. Mr. S. Jayadevanna, Adv. Dr. Mrs. Vipin Gupta, AOR Mr. Krishna Kumar, Adv. Ms. Nandani Gupta, Adv.
Ms. Swati Vaibhav, AOR M/S. S.m. Jadhav And Company, AOR Mr. Vishwa Pal Singh, AOR Mr. Vaibhav Manu Srivastava, AOR Mr. Vikramjit Banerjee, A.S.G. Mr. Akshay Amritanshu, Adv. Mr. Sidhant Kohli, Adv. Mr. Apoorv Kurup, Adv. Mr. Ishaan Sharma, Adv. Dr. N. Visakamurthy, AOR Mr. Raja Choudhary, Adv. Ms. Anushika Mishra, Adv. Mr. Rajesh Singh Chauhan, AOR Mr. Pratik R. Bombarde, AOR Mr. Jitendra Kumar, Adv. Mr. Abhishek Kumar, Adv. Ms. Kirti Anand, Adv. Mr. Subhash Kumar, Adv. Mr. Ashish Bansal, Adv. Mr. Devendra Singh, Adv.
Ms. Anzu. K. Varkey, AOR 13 Civil Appeal No. 629/2022 etc. Mr. Manohar Pratap, AOR Ms. Bhavana Bisht, Adv. Mr. Vikrant Baniwal, Adv.
Mr. Sudarshan Rajan, AOR Ms. Srishti Sharma, Adv. Mr. Rohit Bhardwaj, Adv. Mr. Mahesh Kumar, Adv. Mr. Ashutosh Gupta, Adv.
Mr. Ashok K. Mahajan, AOR Dr. Dinesh Rattan Bhardwaj, AOR Mr. Mahesh Singh, Adv. Mr. Pankaj Kumar Sharma, Adv.
Mr. Satpal Singh, AOR Mrs. Anil Katiyar, AOR Mr. Pradeep Kumar Mathur, AOR M/S. Gorkela Law Office, AOR Dr. Manoj Gorkela, Adv. Mr. Sanjay R Hegde, Sr. Adv. Ms. Siddhi Misra, Adv. Mr. Saurav Pandey, Adv.
Mr. Sangharaj D. Rupwate, Adv. Mr. Vijay Nirbhavne, Adv. Mr. Prashant R. Dahat, Adv. Ms. Shraddha Vahval, Adv. Mr. Sourabh Gupta, Adv. Mr. Puneet Yadav, Adv. Ms. Priya Mittal, Adv. Mr. Vasu Dev, Adv.
Mr. Akshansh Gupta, Adv. Mr. Pankaj, Adv.
Mr. T. R. B. Sivakumar, AOR Ms. Disha Wadekar, Adv. Mr. Shashank Singh, AOR Mr. Ankit Singh, Adv.
Dr. Arvind S. Avhad, AOR Mr. Rishabh Singh, Adv. Mr. Nitin Jain, Adv.
Mr. Prashant Bhushan, AOR Ms. Alice Raj, Adv.
Mr. Rana Mukherjee, Sr. Adv.14
Civil Appeal No. 629/2022 etc. Mr. Shuvodeep Roy, AOR Mr. Deepayan Dutta, Adv. Mr. Saurabh Tripathi, Adv.
Mr. Colin Gonsalves, Sr. Adv. Mr. Zain Haider, Adv. Mr. Satya Mitra, AOR Mr. Arvind Kumar Sharma, AOR Ms. Prerna Mehta, AOR Dr. K.s. Chauhan, Sr. Adv. Ms. Divya Sinha, Adv. Mr. Abhishek Chauhan, Adv. Ms. Shriya Sethi, Adv. Mr. Ajit Kumar Ekka, Adv. Ms. Aditi Chauhan, Adv. Mr. Ravi Prakash, AOR Ms. Sneh Suman, Adv.
Mr. Chandra Bhushan Prasad, AOR Mr. Somiran Sharma, AOR Mr. Rajnish Kumar Jha, AOR Mr. Anand Dilip Landge, AOR Ms. Revati Pravin Kharde, Adv. Mr. Shreenivas Patil, Adv. Mr. Rahul Prakash Pathak, Adv.
Mr. Som Raj Choudhury, AOR Ms. Shrutee Aradhana, Adv. Mr. Prashant Kumar, Adv.
Mr. Mohan Pandey, AOR Mr. Dr.k.s.chauhan, Sr. Adv. Mr. M. Vijaya Bhaskar, AOR Mr. Majjari Umesh, Adv.
Mr. Raj Bahadur Yadav, AOR Mr. Tushar Mehta, Solicitor General Mr. Raghvendra P Shankar, A.S.G. Mr. Mukesh Kumar Maroria, AOR Mr. Pallavi Mishra, Adv. Mr. Rajesh Ranjan, Adv. Mr. Chinmaee Chandra, Adv. Mr. Apoorv Kurup, Adv.15
Civil Appeal No. 629/2022 etc. Mr. Siddhant Kohli, Adv. Mr. Shyam Gopal, Adv. Ms. Shradhha Deshmukh, Adv.
Mr. Raj Singh Rana, AOR Mr. P.S. Patwalia, Sr. Adv. Mr. Manish Kumar, AOR Mr. Divyansh Mishra, Adv. Mr. Kumar Saurav, Adv.
Mr. Smarhar Singh, AOR Dr. K.S. Chauhan, Sr. Adv. Mr. Ajit Kumar Ekka, AOR Mr. Abhishek Chauhan, Adv. Mr. S.p. Singh, Adv.
Mr. R.s.m. Kalky, Adv. Mr. Sunil Kumar, Adv. Mr. Sanjeev Kumar, Adv.
Mr. Amrish Kumar, AOR Mr. Sudarshan Lamba, AOR Mr. Shantanu Krishna, AOR Ms. Vaishnavi Srivastava, Adv. Mr. Naman Sharma, Adv.
Mr. Bhaskar Aditya , AOR Mr. Prashant Singh, Sr. Adv. Mr. Nilesh Yadav, Adv. Mr. Bharat Singh, Adv. Mr. Dhirendra Singh Parmar, Adv. Ms. Mrinal Gopal Elker, AOR Mr. Atul Chitale, Sr. Adv. Mr. Atulesh Kumar, AOR Ms. Shweta Sinha, Adv.
Mr. Aaditya Aniruddha Pande, AOR Mr. Gaurav Kejriwal, AOR Mr. Sudhir Agarwal, Sr. Adv. Mr. Sharad Chauhan, AOR Ms. Jaya Singh, Adv.
Mr. Ashish Pandey, Adv. Ms. Sharmishtha Shukla, Adv.
Mr. Pravartak Suhas Pathak, AOR 16 Civil Appeal No. 629/2022 etc. For Respondent(s) :
Mr. Chandra Bhushan Prasad, AOR Mr. B. Krishna Prasad, AOR Mr. Dr.k.s.chauhan, Sr. Adv. Mr. M. Vijaya Bhaskar, AOR Mr. Majjari Umesh, Adv.
Mr. Shrutanjaya Bhardwaj, Adv. Ms. Amita Singh Kalkal, AOR Mr. R. C. Kaushik, AOR Mr. Abhay Kumar, AOR Mr. Shagun Ruhil, Adv. Mr. Karan Chopra, Adv. Mr. Shreenivash, Adv. Mr. Rakesh Kumar, Adv.
Ms. N. Annapoorani, AOR Mr. Yadav Narender Singh, AOR Mr. Prastut Mahesh Dalvi, AOR Mr. Atul Yeshwant Chitale, Sr. Adv. Mr. Madhav Chitale, Adv. Ms. Jayati Chitale, Adv. Ms. Jayati Chitale, Adv. Mrs. Suchitra Atul Chitale, AOR Mr. Smarhar Singh, AOR Mr. Tarun Walia, Adv. Mr. Kumar Parimal, Adv.
Mr. Ravindra Keshavrao Adsure, AOR Mr. Mukesh Kumar Maroria, AOR Ms. Kiran Suri, Sr. Adv. Mr. S.j. Amith, Adv.
Ms. Aishwarya Kumar, Adv. Mr. S. Jayadevanna, Adv. Dr. Mrs. Vipin Gupta, AOR Mr. Krishna Kumar, Adv. Ms. Nandani Gupta, Adv.
Mr. M. K. Dua, AOR 17 Civil Appeal No. 629/2022 etc. Mr. Gaurav Kejriwal, AOR Mr. Mohan Pandey, AOR Mrs. Rani Chhabra, AOR Mr. Karan Sharma, AOR Ms. Mrinal Gopal Elker, AOR Mr. Anuvrat Sharma, AOR Mr. Kuldip Singh, AOR Mr. Ajay Bansal, Adv. Mr. Gaurav Yadava, Adv. Mrs. Veena Bansal, Adv. Mr. Sourav Jindal, Adv. Ms. Anmol M. Kaur, Adv.
Mr. Vatsalya Vigya, AOR Mr. Jitendar Kumar Sharma, Adv.
Mr. Mrigank Prabhakar, AOR Ms. Sakshi Banga, Adv. Ms. Astha Singh, Adv.
Mr. Raghvendra P Shankar, A.S.G. Mr. Gurmeet Singh Makker, AOR Mr. Rajesh Ranjan, Adv. Ms. Pallavi Mishra, Adv. Mr. Apoorv Kurp, Adv. Ms. Shradha Deshmukh, Adv. Mr. Shyam Gopal, Adv. Mr. Chinmay Chnadra, Adv. Mr. Siddhant Kohli, Adv.
Mr. Santosh Kumar Pandey, AOR Mrs. K. Sarada Devi, AOR Ms. Kaveri Kalyana Ram, Adv. Mr. B Sri Ram, Adv.
Mr. B.v Reddy, Adv.
Mr. R. Venkataramani, AG Mr. Tushar Mehta, Solicitor General Ms. Shraddha Deshmukh, Adv. Mr. Padmesh Mishra, Adv. Mr. Rajat Nair, Adv.
Mr. Ankur Talwar, Adv. Mr. Rajan Kr. Chourasia, Adv.18
Civil Appeal No. 629/2022 etc. Ms. Apoorv Kurup, Adv. Mr. Chinmaee Chandra, Adv. Mr. Siddhant Kohli, Adv. Mr. Amrish Kumar, AOR Mr. Babul Singh, Adv. Ms. Suchismita Bhuyan, Adv. Ms. Bhavini Kapoor, Adv. Mr. P. V. Yogeswaran, AOR Mr. Arvind Kumar Sharma, AOR Mr. Samir Ali Khan, AOR Mr. Abhay Singh, AOR Ms. Ankita Agarwal, Adv.
Ms. A. Sumathi, AOR Ms. Anagha S. Desai, AOR Mr. Manish Kumar, AOR Mr. Sandeep Devashish Das, AOR Mr. B. Sridhar, AOR Mrs. Lalita Kaushik, AOR Mr. P. Soma Sundaram, AOR Mr. Gopal Singh, AOR Mr. Suhaas Ratna Joshi, AOR Mr. Binay Kumar Das, AOR Mr. Sudarshan Rajan, AOR Mr. Srishti Sharma, Adv. Mr. Rajeev Khurana, Adv. Ms. Srishti Sharma, Adv. Mr. Ramesh Rawat, Adv. Mr. Nischay Chaudhary, Adv. Mr. Mahesh Kumar, Adv. Ms. Ria Setiya, Adv.
Mr. Sambhav Sharma, Adv. Mr. Hitain Bajaj, Adv. Ms. Kashish, Adv.
Mr. Bhaskar Aditya , AOR 19 Civil Appeal No. 629/2022 etc. Mr. Praveen Jain, AOR Mr. Siddharth Jain, Adv.
Mr. Amit Sharma, A.A.G. Mr. Harmeet Singh Ruprah, AOR Mr. Surjeet Singh Ga, Adv.
Mr. Dinesh Kumar Goswami, Sr. Adv. Dr. Sukhdev Sharma, Adv. Mr. Yesh Giri, Adv.
Mr. L.k.giri, Adv.
Mr. Anuj Shukla, Adv. Mr. Rakesh Kumar Yadav, Adv. Mr. Shresth Agarwal, Adv. Mr. Rameshwar Prasad Goyal, AOR Mr. Fuzail Ahmad Ayyubi, AOR Mr. B. H. Marlapalle, Sr. Adv. Mr. Ajit Pravin Wagh, AOR Mr. Avinish Kr. Saurabh, Adv.
Mrs. Anil Katiyar, AOR Dr. K.s. Chauhan, Sr. Adv. Mr. Ajit Kumar Ekka, AOR Mr. Abhishek Chauhan, Adv. Mr. R.s.m. Kalky, Adv. Mr. S.p. Singh, Adv.
Mr. Sunil Kumar, Adv. Ms. Riyal Suryavanshi, Adv. Mr. Sanjeev Kumar, Adv.
Mr. Vinay Navare, Sr. Adv. Mr. Mayan Prasad, Adv. Mr. Yashodhan Chandurkar, Adv. Ms. Manshi Jain, Adv. Mr. Chandan Kumar, AOR Mr. Aayush Garg, Adv.
Mr. Hrishikesh Baruah, AOR Mr. Hrishikesh Baruah, Adv.
Mr. Puneet Jain, Sr. Adv. Mr. Mann Aroa, Adv.
Mr. Mann Arora, Adv.
Mr. Harsh Jain, Adv.
Mr. Om Sudhir Vidyarthi, Adv. Mr. Aditya Jain, Adv. Mr. Siddharth Jain, Adv. Mr. Yogit Kamat, Adv.20
Civil Appeal No. 629/2022 etc. Mr. Shailender Sharma, Adv. Ms. Christi Jain, AOR Mr. Pradeep Kumar Mathur, AOR Mr. R Venkataramani, AG Mr. Tushar Mehta Ld, Solicitor General Mr. K. M. Nataraj Ld., A.S.G. Ms. Chinmaee Chandra, Adv. Mr. Apoorv Kurup, Adv. Mr. Siddhant Kohli, Adv. Ms. Shraddha Deshmukh, Adv. Ms. Suhasini Sen, Adv. Mr. Chitvan Singhal, Adv. Mr. Raman Yadav, Adv. Mr. Ameyavikrama Thanvi, Adv. Mr. Abhishek Kr. Pandey, Adv. Mr. Kartikay Aggarwal, Adv. Mr. Santosh Ramdurg, Adv. Mr. Shreekant Neelappa Terdal, AOR Mr. R Venkatramani, AG Mr. K M Nataraj, A.S.G. Mr. Vikramjit Bannerjee, A.S.G. Mr. Raj Bahadur Yadav, AOR Mr. Chinmayee Chandra, Adv. Mr. Apoorv Kurup, Adv. Ms. Shraddha Deshmukh, Adv. Mrs. Madhulika Upadhyay Aor, Adv. Mr. Chitvan Singhal, Adv. Mr. Siddhant Kohli, Adv. Mr. Raman Yadav, Adv. Mr. Abhishek Kumar Pandey, Adv. Mr. Kartikay Aggarwal, Adv. Ms. Ameyvikrama Thanvi, Adv.
Mr. Arjun Garg, AOR Respondent-in-person Mr. Vipin Kumar Jai, AOR Ms. Pooja Dhar, AOR Mr. Nikilesh Ramachandran, AOR Mr. Amit Anand Tiwari, Sr. Adv. Mr. Ashutosh Jha, AOR Mr. Oleander D Singh, Adv. Mr. Pratham Sadh, Adv.21
Civil Appeal No. 629/2022 etc. Ms. Saushriya Havelia, Adv. Ms. Tanvi Anand, Adv. Mr. Pranjal Mishra, Adv. Mr. Shivam Tomar, Adv.
M/S. Arputham Aruna And Co, AOR Mr. Azmat Hayat Amanullah, AOR Ms. Rebecca Mishra, Adv.
Mr. Himanshu Gupta, Adv. Mr. Manoj C. Mishra, AOR Mrs. Rekha Pandey, AOR Mr. L C Patne, Adv.
Mr. Suyash Mohan Guru, Adv. Mr. Amol Srivastava, Adv. Ms. Neerja Patne, Adv. Ms. Gauri Pandey, Adv. Mr. Hindesh Pal, Adv. Mr. Raghav Pandey, Adv. Ms. Sharmistha Choudhary, Adv. Mr. Ritesh Kumar, Adv.
Dr. Pooja Jha, Adv.
Ms. Nandita Jha, Adv. Dr. R. Prakash, Adv.
Mr. Mukesh Kumar, Adv. Mr. Vishwa Pal Singh, AOR Mr. Aldanish Rein, AOR Dr. K.s. Chauhan, Sr. Adv. Mr. P.s. Teji, Sr. Adv. Mr. Abhishek Chauhan, Adv. Mr. Ajit Kumar Ekka, Adv. Mr. Prem Prakash, Adv. Mr. Rsm Kalky, Adv.
Mr. S.p. Singh, Adv.
Mr. Murari Lal, Adv.
Mr. Ravi Shankar Singh, Adv. Mr. Narender Kumar, Adv. Mr. Amber Sachdeva, Adv. Ms. Divya Sinha, Adv. Ms. Shriya Sethi, Adv. Mr. Ravi Prakash, AOR Mr. Vaibhav Manu Srivastava, AOR Mr. Raja Choudhary, Adv. Ms. Anushika Mishra, Adv.22
Civil Appeal No. 629/2022 etc. Mr. Rajesh Singh Chauhan, AOR Ms. Chandan Ramamurthi, AOR Mr. Sanjay Kharde, Sr. Adv. Mr. Satyajeet Kharde, Adv. Mr. Sunny Jadhav, Adv. Ms. Dimple Nagpal, Adv. Mr. Sunil Kumar Verma, AOR Mr. Sachin Patil, AOR Mr. P.s. Patwalia, Sr. Adv. Mr. K. Parmeshwar, Sr. Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Mr. Bharat Bagla, Adv. Mr. Sourav Singh, Adv. Mr. Aditya Krishna, Adv. Mr. Adarsh Dubey, Adv. Ms. Chitransha Singh Sikarwar, Adv.
Ms. Aswathi M.k., AOR Mr. D. Ramakrishna Reddy, Adv. Mr. Nishant Sharma, Adv. Mrs. D. Tejaswi Reddy, Adv. Ms. Adviteeya, Adv.
Mrs. D. Bharathi Reddy, AOR Mr. P. N. Puri, AOR Mrs. Reeta Dewan Puri, Adv. Mr. Abhishek Puri, Adv. Mr. Ravinder Pratap Singh, Adv. Mr. Suresh Kumar Bhan, Adv. Dr. Saurabh Kapoor, Adv.
Mrs. Tanuj Bagga Sharma, AOR Dr. M.k Ravi, Adv.
Mr. Tarun Mathur, Adv.
Mr. T. R. B. Sivakumar, AOR Dr. K.s. Chauhan, Sr. Adv. Mr. Ajit Kumar Ekka, AOR Mr. Abhishek Chauhan, Adv. Mr. R.s.m. Kalky, Adv. Mr. S.p. Singh, Adv.
Mr. Sunil Kumar, Adv. Ms. Riyal Suryavanshi, Adv.23
Civil Appeal No. 629/2022 etc. Mr. Sanjeev Kumar, Adv.
Mr. Vatsalya Vigya, AOR Mr. Jitendar Kumar Sharma, Adv.
Mr. Satpal Singh, AOR Ms. Sumita Hazarika, AOR Ms. Kalpana K Tripathy, Adv. Mr. Prakhar Gupta, Adv. Mr. Lalgoulen Kipgen, Adv.
Mr. Ranbir Singh Yadav, AOR Mr. Vishal Gupta, AOR M/S. Krishna & Nishani Law Chambers, AOR Mr. Krishna M. Singh, Adv. Mr. Nalini Ranjan, Adv. Mr. Sudhindra Tripathi, Adv. Mrs. Deepti Singh, Adv.
Mr. Anilendra Pandey, AOR Mr. Biju P Raman, AOR Mr. Badri Venkata Reddi, Adv. Mr. John Thomas Arakal, Adv. Ms. Nandana Harikrishnan, Adv. Ms. Dimple Nagpal, Adv.
Mr. M. Gireesh Kumar, Adv. Mr. Ankur S. Kulkarni, AOR Mr. Sanjay Singh, Adv. Mr. Ashok Kumar, Adv.
Mr. Mohan Lal Sharma, AOR Mr. S. Gowthaman, AOR Mr. Ravindra Keshavrao Adsure, AOR Mr. Gaichangpou Gangmei, AOR Mr. Arjun D. Singh, Adv. Mr. Maitreya Mahaley, Adv. Mr. Yimyanger Longkumer, Adv. Mr. Kamei Bestman Kabui, Adv.
Mr. Sanjeev Malhotra, AOR Mr. Ranjan Mukherjee, AOR 24 Civil Appeal No. 629/2022 etc. Mr. Prashant Bhushan, AOR Mr. Mrigank Prabhakar, AOR Ms. Sakshi Banga, Adv. Ms. Astha Singh, Adv.
Mr. Vikalp Mudgal, AOR Mr. Varinder Kumar Sharma, AOR Mr. Adn Rao, Sr. Adv.
Mr. Annam Venkatesh, AOR Mr. Rahul Mishra, Adv. Mr. Dhuli Shiva Shankar, Adv. Ms. Agrimaa Singh, Adv. Ms. Tejaswani Upadhyay, Adv. Ms. Thajaswani C B, Adv. Mr. Satyarth Singh, Adv.
Mr. Anil Kumar, AOR Mr. Manzoor Ali Khan Kacho, Adv. Mr. Dhananjay Garg, AOR Mr. Abhishek Garg, Adv. Mr. Dinesh Kumar Garg, Adv. Mr. Harsh Kumar Agarwal, Adv.
Mr. Ritesh Patil, AOR Mr. Anil Kumar Mishra, AOR Mr. Shivam Singh, Adv. Mr. Yasharth Kant, AOR Ms. Anzu. K. Varkey, AOR Intervenor-in-person Mr. Aditya Soni, AOR Mr. Abid Ali Beeran P, AOR Mr. Saswat Adhyapak, Adv. Ms. Namita Kumari, Adv.
Mr. Gaurav Kejriwal, AOR UPON hearing the counsel the Court made the following O R D E R 25 Civil Appeal No. 629/2022 etc.
1) As per office report dated 19.01.2026, service on some of the respondents is not complete. On taking steps by the appellant within two weeks, service be made effective on the unserved respondents.
2) List after eight weeks.
(NIDHI AHUJA) (NAND KISHOR) DEPUTY REGISTRAR ASSISTANT REGISTRAR 26