Uttarakhand High Court
Sh. Rahul Bohra vs Almora District Cooperative Bank Ltd. ... on 10 July, 2018
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
WPMS No.1730 of 2018 Hon'ble Sudhanshu Dhulia, J.
Mr. Shiv Pande, Advocate, present for the petitioner.
Mr. K.N. Joshi, Deputy Advocate General, present for the State/respondent nos.2, 3 & 4.
Mr. Sandeep Tiwari, Advocate, present for the respondent no.1.
A statement has been given by learned counsel for the petitioner that he wants to withdraw the writ petition.
In view of the above statement, the writ petition is dismissed as withdrawn.
(Sudhanshu Dhulia, J.) 10.07.2018 Nitesh