Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Union of India - Subsection Section 33(3) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010 (3)Every crude oil washing system required to be provided in accordance with sub-rule (7) of rule 18 shall comply with the requirements of this rule.
