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Himachal Pradesh High Court

Shiv Dayal & Another vs Kanshi Ram & on 6 April, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Shiv Dayal & another Versus Kanshi Ram & another RSA No.105 of 2012 06.04.2022 Present: Mr. R.K. Bawa, Sr. Advocate, with Mr. Vijay Chaudhary, Advocate, for the appellants.

Mr. Pranjal Munjal, Advocate, vice Mr. Vivek Sharma, Advocate, for the respondents.

Reply to CMP No.2757 of 2020 still not filed. As prayed for, let needful be positively done within three weeks. List on 15.06.2022, on which date an endeavour shall be made by the Court to finally hear the appeal.

(Ajay Mohan Goel) Judge April 06, 2022 (Rishi) ::: Downloaded on - 06/04/2022 20:12:10 :::CIS