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State of Rajasthan - Section

Section 278 in Rajasthan Land Revenue (Land Records) Rules, 1957

278. Instructions in Map Correction for three mornings a week during after the first month till such time when school is open.

- When the trainees have become familiar with the use of the instruments and have actually surveyed a certain area satisfactorily, they must receive practical training in the different branches of map correction. Each trainee must learn how to correct a map from fixed points, how to fix points from which new cultivation can be mapped, how to fill in details on the map and how to distribute chain errors.