Andhra Pradesh High Court - Amravati
M/S Tata Projects Limited vs Rashtriya Ispat Nigam Limited Rinl on 6 December, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI COMMERIAL COURT APPEAL No.12 of 2024 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE
7. 06.12.2024 NJS, J & JS, J Com.C.A. No.12 of 2024 List the appeal on 20.12.2024 along with Com.C.A. No.36 of 2024.
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