- In the Telangana State Audit Act, 1989, in section 2, for clauses (c) and (d) the following clause shall be substituted, namely:(c)a Gram Panchayat, a township, a Mandal Praja Parishad or a Zilla Praja Parishad constituted under the Telangana Panchayat Raj Act, 2018.
