Section 2(1)(ar) in Chhattisgarh Minor Mineral Rules, 2015

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(ar)"Special Area" shall have the same meaning as assigned to it in the Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973 (No. 23 of 1973);

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