Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Andaman and Nicobar Islands - Section

Section 83 in The Andaman and Nicobar Islands Port Rules, 2004

83. Restriction on movement.

- No boat shall proceed alongside any sea-going vessel entering moorings or proceeding to a jetty berth, when during the day, International code flag 'A' is flying at the triatic stay of the vessel, or when at night, two lights are exhibited vertically, i.e. a red light over a white light six feet apart and visible all around the horizon.