Section 6(5)(e) in The Goa, Daman and Diu Agricultural Tenancy (Discharge of Joint Responsibility of Tenants) Rules, 1975

[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

(e)To auction the right to fishing in the vicinity of the sluice gates and to lease out the trees on the bunds.

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