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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Maharashtra - Subsection

Section 97(2) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(2)The special authorization in Form NDPS-3 may be granted or renewed for a period not exceeding three years at a time but in no case shall extend beyond the 31st December of the third year from the date of commencement of the authorisation.