Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Meghalaya - Subsection Section 105(1) in Meghalaya Municipal Act, 1973 (1)the Board shall, by notice to be posted up in their office, declare at what hours of each day (not being a Sunday or other recognized holyday) the officer shall be open for the receipt of money and the transaction of business.
