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State of Uttar Pradesh - Section
Section 27 in The U.P. Employees' State Insurance Labour Medical Service Auditors Service Rules, 1997
27. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the order of the Government issued from time to time in this regard.Appendix[See Rule) 4 (2)]| Name of the post | Number of posts | ||
| Permanent | Temporary | Total | |
| 1 | 2 | 3 | 4 |
| Senior Auditor | ... | 2 | 2 |
| Auditor | ... | 4 | 4 |