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State of Uttar Pradesh - Section

Section 27 in The U.P. Employees' State Insurance Labour Medical Service Auditors Service Rules, 1997

27. Savings.

- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the order of the Government issued from time to time in this regard.Appendix[See Rule) 4 (2)]
Name of the post Number of posts
Permanent Temporary Total
1 2 3 4
Senior Auditor ... 2 2
Auditor ... 4 4