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Supreme Court - Daily Orders

R.N.K Shankar vs Director, Directorate Of Medical ... on 25 May, 2015

Bench: A.K. Sikri, Uday Umesh Lalit

  ITEM NO.28                                COURT NO.2                   SECTION XIA

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                      No(s).   15807/2015

  (Arising out of impugned final judgment and order dated 23/03/2015
  in WA No. 683/2015,23/03/2015 in WPC No. 3518/2015 passed by the
  High Court Of Kerala At Ernakulam)

  R.N.K SHANKAR                                                           Petitioner(s)

                                                     VERSUS

  DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION AND ANR.Respondent(s)

  (with appln. (s) for exemption from filing O.T. and interim relief
  and office report)

  Date : 25/05/2015 This petition was called on for hearing today.

  CORAM :                  HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT
                                 (VACATION BENCH)

  For Petitioner(s)                     Mr. Renjith. B, Adv.

  For Respondent(s)

                           UPON hearing counsel the Court made the following
                                           O R D E R

We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.




                         (Jayant Kumar Arora)                     (Suman Jain)
                               Sr. P.A.                           Court Master




Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2015.05.25
16:29:28 IST
Reason: