Supreme Court - Daily Orders
R.N.K Shankar vs Director, Directorate Of Medical ... on 25 May, 2015
Bench: A.K. Sikri, Uday Umesh Lalit
ITEM NO.28 COURT NO.2 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15807/2015
(Arising out of impugned final judgment and order dated 23/03/2015
in WA No. 683/2015,23/03/2015 in WPC No. 3518/2015 passed by the
High Court Of Kerala At Ernakulam)
R.N.K SHANKAR Petitioner(s)
VERSUS
DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION AND ANR.Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 25/05/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
(VACATION BENCH)
For Petitioner(s) Mr. Renjith. B, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
(Jayant Kumar Arora) (Suman Jain)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2015.05.25
16:29:28 IST
Reason: