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Union of India - Section

Section 44 in Aligarh Muslim University Act, 1920

44. Delegation of powers.- Subject to the provisions of the Act and these Statutes, any officer or authority of the University may delegate his or its powers to any other officer or authority or person under their respective control and subject to the condition that overall responsibility for the exercise of the powers so delegated shall continue to vest in the officer or authority delegating such powers.