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[Cites 0, Cited by 0] [Section 110(3)] [Section 110] [Entire Act]

Union of India - Subsection

Section 110(3)(ii) in The Arms Rules, 2016

(ii)the arms or ammunition imported into, or intended to be dispatched from India do not correspond with the description given in such list, the authorities concerned shall not allow the consignment to be dispatched to Nepal and shall forthwith inform the Central Government.