Himachal Pradesh High Court
Dr. Lakhwinder Singh vs . Directorate Of Enforcement on 21 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Dr. Lakhwinder Singh Vs. Directorate of Enforcement Cr.MP(M) No. 2288 of 2022 .
21.10.2022 Present: Mr. N.S. Chandel, Sr. Advocate, with Mr. Rajesh Verma, Advocate, for the petitioner. Mr. Ajeet Singh Saklani, Advocate, for the respondent.
Heard in part. For continuation, list on 31.10.2022.
Respondent to produce the entire record of investigation on the next date of hearing.
( Satyen Vaidya ) Judge 21st October, 2022 (sushma) ::: Downloaded on - 21/10/2022 20:09:19 :::CIS