Bombay High Court
M/S. Jyoti Toolings And Press ... vs M/S. Jani Candees And Toffees Pvt. Ltd. ... on 15 March, 2019
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 380 OF 2018
M/s. Jyoti Toolings And Press Components Pvt. ....Appellant
Limited
V/S
M/s. Jani Candees And Toffees Pvt. Ltd. And ....Respondent
Ors MS.Poonam Gupta i/by Ajay Law Associates For Appellant P.H.Gaikwad App for State.
CORAM : REVATI MOHITE DERE, J DATE : 15th March, 2019 P.C. :
Registry to verify and place the matter before the appropriate Court.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 15/03/2019 ::: Downloaded on - 16/03/2019 06:44:05 :::